High Courts31 Jan 2003Allowed
Arun Kumar Thapar Vs Yashwant Indapurkar
Madhya Pradesh High Court · (2004) ACJ 1946 : (2003) 2 MPLJ 273
Motor Vehicles Act, 1939 — Section 2(19)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,531 of 2,383
High Courts30 Jan 2003
National Insurance Co. Ltd. Vs Sudha Verma and Others
Madhya Pradesh High Court · (2003) 01 MP CK 0168
High Courts30 Jan 2003Allowed
Bhagwati Bai and others Vs State of M.P. and another
Madhya Pradesh High Court · (2004) 3 MPLJ 200
Land Acquisition Act, 1894 — Section 18, 31
High Courts30 Jan 2003
Shantabai Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 DMC 529
Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Jan 2003
I.M. Siddiqui Vs Mohd. Rafiq and Others
Madhya Pradesh High Court · (2006) 1 ACC 633
High Courts30 Jan 2003
(Kumari) Aruna Shukla Vs The Chairman, Madhyamic Shiksha Mandal Bhopal and Others
Madhya Pradesh High Court · (2004) 2 MPJR 135
High Courts30 Jan 2003Allowed
National Insurance Co. Ltd. Vs Smt. Sudha Verma and Others
Madhya Pradesh High Court · (2005) ACJ 772 : (2003) 2 MPHT 12
Motor Vehicles Act, 1939 — Section 95(2)
High Courts30 Jan 2003
Vijay Kumar Arya Vs Ashok Rathore and Others
Madhya Pradesh High Court · (2005) ACJ 327
Motor Vehicles Act, 1988 — Section 168(1)
High Courts29 Jan 2003Dismissed
Hariram and Others Vs State of M. P.
Madhya Pradesh High Court · (2003) 3 MPLJ 344
Penal Code, 1860 (IPC) — Section 332, 333, 34, 353
High Courts29 Jan 2003
Rambabu Agrawal Vs State of M.P.
Madhya Pradesh High Court · (2003) 01 MP CK 0166
Stamp Act, 1899 — Section 47A, 47A(1)
High Courts29 Jan 2003
Channulal Vs Additional Commissioner, Revenue and others
Madhya Pradesh High Court · (2004) 1 MPLJ 250
Madhya Pradesh Panchayat Avam Gram Swaraj Adhiniyam, 1993 — Section 21(4)
High Courts29 Jan 2003
Badrilal Vs Najju @ Najakathullah and Others
Madhya Pradesh High Court · (2003) 2 ACC 368
High Courts29 Jan 2003Dismissed
Murarilal Vs Smt. Saraswati
Madhya Pradesh High Court · AIR 2004 MP 18 : (2003) 2 DMC 59 : (2003) 1 JLJ 288 : (2003) 3 MPHT 51 : (2003) 2 MPLJ 489
Hindu Marriage Act, 1955 — Section 13(1)
High Courts29 Jan 2003Dismissed
Yashwant Shilpkar Vs Samta Shilpkar and Another
Madhya Pradesh High Court · (2003) 2 MPHT 286
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Jan 2003Partly Allowed
Vinod Kumar Khatik Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 221 : (2003) 2 MPLJ 465
Penal Code, 1860 (IPC) — Section 294, 324, 34
High Courts29 Jan 2003Dismissed
Prabhu and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2130
Penal Code, 1860 (IPC) — Section 149, 300
High Courts29 Jan 2003Dismissed
Chhanga Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 4306
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Jan 2003
Dr. Smt. Beena Yadu Vs State
Madhya Pradesh High Court · (2003) CriLJ 3402 : (2004) 2 MPJR 63
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 304A
High Courts28 Jan 2003Allowed
Ravi Tiwari and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2003) 3 MPHT 528 : (2003) 3 MPLJ 372
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 12, 3, 9
High Courts28 Jan 2003Dismissed
Premlal Birla Vs Gilt Pack Ltd.
Madhya Pradesh High Court · (2003) 3 BC 350 : (2003) 46 SCL 173
Companies Act, 1956 — Section 433, 434, 443(2)