High Courts19 Feb 2003Dismissed
Devkaran Vs Gangaram and Others
Madhya Pradesh High Court · (2003) 2 MPHT 265
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,528 of 2,383
High Courts19 Feb 2003
Lekhram Sharma Vs Union of India and others
Madhya Pradesh High Court · (2003) 2 MPLJ 604
Constitution of India, 1950 — Article 311(2)
High Courts18 Feb 2003
Smt. Goma Bai and Others Vs Shivcharan Singh and Others
Madhya Pradesh High Court · (2003) 2 ACC 339 : (2003) 1 MPJR 521
High Courts18 Feb 2003Dismissed
Jagdish Vs Kiran
Madhya Pradesh High Court · (2003) 2 DMC 259
Hindu Marriage Act, 1955 — Section 11, 23, 25, 5
High Courts18 Feb 2003Dismissed
Subhan Shah (dead) through L.Rs. Ramjan and Others Vs M.P. Wakf Board, Bhopal and Others
Madhya Pradesh High Court · (2004) 1 MPJR 46
Madhya Pradesh Waqf Act, 1995 — Section 25, 83(9)
High Courts18 Feb 2003Allowed
Shyamlal Vs Munna Singh and Others
Madhya Pradesh High Court · (2004) ACJ 1969
Motor Vehicles Act, 1988 — Section 173
High Courts18 Feb 2003Dismissed
Regional Provident Fund Commissioner Vs Smt. Vijay Mala Bhonsle and Others
Madhya Pradesh High Court · (2003) 97 FLR 1176 : (2003) 3 LLJ 102 : (2003) 2 MPHT 242 : (2003) 3 MPLJ 17
High Courts18 Feb 2003Dismissed
Kalu Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) 89 ECC 46 : (2003) 2 MPHT 388 : (2003) 2 MPLJ 355
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts18 Feb 2003Allowed
State of M.P. and Others Vs Fakir Mohammad and Others
Madhya Pradesh High Court · (2003) 2 MPHT 446
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Feb 2003Dismissed
Shantilal Gurjar and Others Vs Geeta Bai Gurjar
Madhya Pradesh High Court · (2003) 2 DMC 402 : (2003) 2 MPHT 211
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100
High Courts18 Feb 2003Allowed
Shyamabai and Others Vs Isloop and Others
Madhya Pradesh High Court · (2003) 2 ACC 442 : (2005) ACJ 1508
High Courts17 Feb 2003Allowed
Bansilal Vs State of M.P.
Madhya Pradesh High Court · (2003) 4 MPLJ 169
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts17 Feb 2003Allowed
Godrej Soaps Ltd. Vs Mukut Singh Chandel and Others
Madhya Pradesh High Court · (2003) 97 FLR 874 : (2003) 1 JLJ 389 : (2003) 2 MPHT 65 : (2003) 2 MPLJ 555
Madhya Pradesh Industrial Relations Act, 1960 — Section 1(3)
High Courts17 Feb 2003
Devilal Shrivastava (Dr.) Vs Ramesh Chandra Gupta
Madhya Pradesh High Court · (2003) 2 MPLJ 432
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts14 Feb 2003Dismissed
Kalyanmal Vs M.P. Financial Corpn.
Madhya Pradesh High Court · (2004) 2 BC 451 : (2004) 122 CompCas 717 : (2003) 3 MPLJ 329 : (2004) 50 SCL 558
State Financial Corporations Act, 1951 — Section 29
High Courts13 Feb 2003
Zila Sahakari Krishi Aur Gramin Vikas Bank Maryadit, Mandla and others Vs Vasudev Gupta and another
Madhya Pradesh High Court · (2003) 2 MPJR 286 : (2003) 2 MPLJ 361
Madhya Pradesh Co-operative Societies Act, 1960 — Section 49(8)(ii), 55(2)
High Courts13 Feb 2003
Ramlakhan Vs Shivraj Singh and Others
Madhya Pradesh High Court · (2003) 3 ACC 49
High Courts13 Feb 2003Allowed
Nekram Sharma and Another Vs Asharam Batham and Others
Madhya Pradesh High Court · (2004) ACJ 920
High Courts13 Feb 2003Dismissed
New India Assurance Co. Ltd. Vs Hari Kishan and Others
Madhya Pradesh High Court · (2003) 2 ACC 357 : (2005) ACJ 1368
Motor Vehicles Act, 1988 — Section 158(6), 166(4)
High Courts13 Feb 2003
Bhandas Vs State of M.P.
Madhya Pradesh High Court · (2003) ILR (MP) 725 : (2003) 2 MPHT 517 : (2003) 4 MPLJ 460
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 326