High Courts14 Apr 2003Dismissed
Arvind Sahu Vs Rajni Sahu
Madhya Pradesh High Court · (2003) 2 DMC 501
Hindu Marriage Act, 1955 — Section 28, 9
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,519 of 2,383
High Courts14 Apr 2003Dismissed
Commissioner of Income Tax Vs Khushlal Chand Nirmal Kumar
Madhya Pradesh High Court · (2003) 183 CTR 503 : (2003) 263 ITR 77
Income Tax Act, 1961 — Section 131(1), 158BB, 158BB(1), 158BC
High Courts14 Apr 2003
Speed Automobiles Ltd. and Another Vs Assistant Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2004) 134 STC 281
Constitution of India, 1950 — Article 226Madhya Pradesh Commercial Tax Act, 1994 — Section 45
High Courts14 Apr 2003
Gafaran and Others Vs Tilakraj Kapur and Others
Madhya Pradesh High Court · (2004) 3 ACC 768 : (2005) ACJ 1711
Motor Vehicles Act, 1988 — Section 166
High Courts14 Apr 2003Allowed
Sandhya Sharma Vs Ravi Sharma
Madhya Pradesh High Court · (2004) 1 DMC 275
Hindu Marriage Act, 1955 — Section 13(1)
High Courts14 Apr 2003Dismissed
Laxmi Kant Chaturvedi Vs Smt. Vidya Devi
Madhya Pradesh High Court · (2003) 2 DMC 422
Hindu Marriage Act, 1955 — Section 10(2), 13(1A)
High Courts10 Apr 2003Dismissed
Gopal Agrawal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 04 MP CK 0107
Land Acquisition Act, 1894 — Section 17(1), 4, 6
High Courts10 Apr 2003Allowed
Balkrishna Biharilal and Others Vs Ushabai and Others
Madhya Pradesh High Court · (2004) 1 JLJ 374 : (2003) 3 MPHT 485 : (2003) 3 MPLJ 10
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 111
High Courts09 Apr 2003Dismissed
Prithviraj Chouhan Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 267 ITR 450 : (2005) 142 TAXMAN 279
Finance Act, 2001 — Section 254, 254(2)Income Tax Act, 1961 — Section 143(1), 234A, 234B
High Courts09 Apr 2003Dismissed
Krishi Upaj Mandi Samiti Vs Mahesh Bhati and Others
Madhya Pradesh High Court · (2003) 3 MPHT 464
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts09 Apr 2003Allowed
Devi Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPHT 128 : (2003) 3 MPLJ 320 : (2004) 1 RCR(Criminal) 863
Penal Code, 1860 (IPC) — Section 104, 325, 34
High Courts09 Apr 2003Allowed
Chintamani Sahu Vs Jagat Singh and Others
Madhya Pradesh High Court · (2003) 3 ACC 597 : (2004) ACJ 2041
High Courts09 Apr 2003Allowed
Makbool Khan and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPLJ 212
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts09 Apr 2003
Makbool and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 8 CriminalCC 142
Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 Apr 2003Allowed
Makhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2777 : (2003) 3 MPHT 284 : (2003) 3 MPLJ 115
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts08 Apr 2003
Tarabai and Others Vs Rahul Trading and Finance Co. and Others
Madhya Pradesh High Court · (2003) 2 ACC 288 : (2004) ACJ 1278
High Courts08 Apr 2003
Oriental Insurance Co. Ltd. Vs Kishore Singh and Another
Madhya Pradesh High Court · (2003) 3 ACC 581
Motor Vehicles Act, 1988 — Section 173
High Courts07 Apr 2003
Dr. Harihar Nath Garg Vs State of M.P.
Madhya Pradesh High Court · (2003) 2 ALT(Cri) 20 : (2003) 2 MPHT 489
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 304A, 491
High Courts07 Apr 2003
New India Assurance Co. Ltd. Vs Smt. Savita Sen and Others
Madhya Pradesh High Court · (2004) ACJ 2134 : (2004) 102 FLR 927 : (2004) 2 JLJ 214 : (2004) 3 LLJ 250 : (2004) 3 MPHT 7 : (2004) 2 MPLJ 445
Workmens Compensation Act, 1923 — Section 30(1)