High Courts07 Apr 2003Dismissed
Sadhna Upadhyaya Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 194
Letters Patent Act, 1865 — Clause 10
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,520 of 2,383
High Courts07 Apr 2003Dismissed
Shaileswar Roy Chowdhury Vs Union of India and others
Madhya Pradesh High Court · (2004) 1 MPLJ 487
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 226
High Courts04 Apr 2003Dismissed
Madhav Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 398 : (2003) 3 MPLJ 565
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 35, 43, 43(4)
High Courts03 Apr 2003Dismissed
Hindustan Electro Graphites Ltd. and Another Vs Union of India and Others
Madhya Pradesh High Court · (2003) 4 MPLJ 68
Central Excises and Salt Act, 1944 — Section 11A
High Courts03 Apr 2003Allowed
Man Singh and Others Vs Banne and Others
Madhya Pradesh High Court · (2004) ACJ 1467
Motor Vehicles Act, 1939 — Section 110A(1)Motor Vehicles Act, 1988 — Section 166(1)
High Courts03 Apr 2003
M.P.S.R.T. Corporation Vs Kumari Gudia and Others
Madhya Pradesh High Court · (2003) 4 MPHT 258
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts03 Apr 2003Dismissed
B.S. Sundaravadivel Mudaliar and Sons Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 334 : (2004) 1 MPLJ 27
Central Sales Tax Act, 1956 — Section 3Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 6
High Courts03 Apr 2003Allowed
State of Madhya Pradesh Vs Smt. Farida Bano
Madhya Pradesh High Court · (2003) ILR (MP) 733 : (2003) 4 MPHT 295 : (2003) 4 MPLJ 180
Forest Act, 1927 — Section 52(4)
High Courts02 Apr 2003
Mahila Shanti Devi and Others Vs Chambal Rural Development Company and Others
Madhya Pradesh High Court · (2004) 1 ACC 240
High Courts01 Apr 2003Dismissed
State of M.P. Vs Dr. A.K. Batra
Madhya Pradesh High Court · (2004) 1 MPLJ 482
Administrative Tribunals Act, 1985 — Section 19(4)Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227
High Courts01 Apr 2003
Phool Singh Vs Pankhi and Others
Madhya Pradesh High Court · (2004) ACJ 843 : (2003) 4 MPLJ 28
Motor Vehicles Act, 1988 — Section 147(1), 149(2)
High Courts01 Apr 2003Allowed
K.K. Maheshwari and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPJR 148
Constitution of India, 1950 — Article 14, 21, 21A
High Courts01 Apr 2003Allowed
Ochi Bai and Others Vs Munna Lal and Others
Madhya Pradesh High Court · (2003) ACJ 1811
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts31 Mar 2003
Sahelibai Vs Khyaliram and others
Madhya Pradesh High Court · (2003) 2 MPLJ 472
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 2003Dismissed
Ashok Kumar Rai and Another Vs Union of India and Others
Madhya Pradesh High Court · (2003) 4 MPLJ 286
High Courts31 Mar 2003Dismissed
Shiv Grih Nirman Sahkari Samiti, Bhopal and another Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 222
High Courts31 Mar 2003Dismissed
M.P. State Co-Operative Marketing Federation Ltd. Vs Aruna Pyasi
Madhya Pradesh High Court · (2003) 4 MPLJ 463
Evidence Act, 1872 — Section 108
High Courts31 Mar 2003Allowed
Narmadabai and Others Vs Kamal Kishore and Another
Madhya Pradesh High Court · (2004) ACJ 644
Motor Vehicles Act, 1988 — Section 163A
High Courts31 Mar 2003Dismissed
Commissioner of Income Tax Vs Smt. Saraswati Bai Jaiswal
Madhya Pradesh High Court · (2003) 264 ITR 366 : (2004) 138 TAXMAN 141
Income Tax Act, 1961 — Section 28, 45
High Courts31 Mar 2003
Surajmal and Another Vs Sunderlal and Others
Madhya Pradesh High Court · (2003) 3 MPHT 158 : (2003) 2 MPLJ 408
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115(1)