COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,517 of 2,383

High Courts23 Apr 2003

Suresh Narayan and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) CriLJ 4731 : (2003) 4 MPHT 178 : (2003) 4 MPLJ 352 : (2003) 3 MPLJ 60

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7

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High Courts23 Apr 2003Dismissed

Ku. Neha Indurkhya Vs M.P. Board of Secondary Education

Madhya Pradesh High Court · (2003) 3 MPHT 311 : (2003) 3 MPLJ 368

Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 119

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High Courts23 Apr 2003Dismissed

Rajmani Sharma Vs Presiding Officer, CGIT and Others

Madhya Pradesh High Court · (2004) 2 LLJ 429 : (2004) 1 MPLJ 349

Constitution of India, 1950 — Article 20(3)Industrial Disputes Act, 1947 — Section 11A

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High Courts23 Apr 2003Allowed

Hemraj and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) 2 MPJR 389 : (2003) 4 MPLJ 198 : (2003) 4 RCR(Criminal) 730

Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 304B, 306

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High Courts22 Apr 2003Allowed

Sukhdev Dalal Vs State of M.P.

Madhya Pradesh High Court · (2003) 4 MPLJ 157

Criminal Procedure Code, 1973 (CrPC) — Section 244Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1)

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High Courts22 Apr 2003

National Insurance Co. Ltd. Vs Mahila Angori Bai and Others

Madhya Pradesh High Court · (2003) 3 ACC 147

Motor Vehicles Act, 1988 — Section 147, 2

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High Courts22 Apr 2003Allowed

Dule Singh and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) 2 DMC 360 : (2003) 4 MPLJ 536

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts22 Apr 2003

Prahladdas and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) 4 MPLJ 554

Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts22 Apr 2003Allowed

State Bank of Indore Vs Nisar Mohammad Khan and Another

Madhya Pradesh High Court · (2003) 3 BC 307

Civil Procedure Code, 1908 (CPC) — Section 34(1)

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High Courts22 Apr 2003Allowed

Bank of India Vs Gulab Singh and Others

Madhya Pradesh High Court · (2003) 3 BC 364

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts22 Apr 2003Dismissed

Ramlal Vs Allahabad Bank

Madhya Pradesh High Court · (2003) 3 BC 318

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts22 Apr 2003Dismissed

Girbal @ Girbar Singh Rajput Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2003) ILR (MP) 456 : (2003) 4 MPHT 194

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 374(2)Evidence Act, 1872 — Section 3

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High Courts22 Apr 2003Allowed

Trilokinath Vs Vinod Kumar

Madhya Pradesh High Court · (2003) 3 MPHT 35 : (2003) 3 MPLJ 422

Madhya Pradesh Municipal Corporation Act, 1956 — Section 441F

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High Courts22 Apr 2003Dismissed

Laxmikant Vs Smt. Premwati Devi

Madhya Pradesh High Court · (2004) 1 DMC 189

Hindu Marriage Act, 1955 — Section 28, 9

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High Courts22 Apr 2003Dismissed

Padam Singh Vs Anita Bai

Madhya Pradesh High Court · (2004) 1 DMC 112

Hindu Marriage Act, 1955 — Section 13(1), 28

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High Courts22 Apr 2003Dismissed

Balram Prajapati Vs Susheela Bai

Madhya Pradesh High Court · (2003) 2 DMC 708

Hindu Marriage Act, 1955 — Section 13, 28

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High Courts22 Apr 2003Allowed

National Insurance Co. Ltd. Vs Angori Bai and Others

Madhya Pradesh High Court · (2005) ACJ 75

Motor Vehicles Act, 1988 — Section 147(1)

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High Courts21 Apr 2003Allowed

Dule Singh and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) 4 MPLJ 536

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302

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High Courts21 Apr 2003

Commissioner of Income Tax Vs J.P. Patel (Bombay) (P.) Ltd.

Madhya Pradesh High Court · (2003) 184 CTR 417 : (2003) 263 ITR 421 : (2004) 137 TAXMAN 402

Income Tax Act, 1961 — Section 145, 256

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High Courts21 Apr 2003Dismissed

Meera Bai Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 04 MP CK 0020

Constitution of India, 1950 — Article 226, 227

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