High Courts01 Mar 2004Allowed
Prakash Chand Vs Deputy Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2004) 188 CTR 1 : (2004) 269 ITR 260 : (2004) 137 TAXMAN 518
Income Tax Act, 1961 — Section 131(1), 133(6), 142, 147, 148
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,481 of 2,383
High Courts01 Mar 2004Allowed
Ishwar Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 2776 : (2004) 2 MPHT 506 : (2004) 2 MPLJ 479
Evidence Act, 1872 — Section 27, 3, 45Penal Code, 1860 (IPC) — Section 307
High Courts27 Feb 2004
Hind Syntex Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 3 LLJ 58
Industrial Disputes Act, 1947 — Section 25M
High Courts27 Feb 2004
Mill Mazdoor Sangh Vs Binod Mills Co. Ltd.
Madhya Pradesh High Court · (2004) 2 CompLJ 142 : (2004) 55 SCL 52
Companies (Court) Rules, 1959 — Rule 308
High Courts27 Feb 2004
Inder Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPHT 198 : (2004) 3 MPLJ 97
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts27 Feb 2004
Aruna Choudhary Vs Sudhakar Choudhary
Madhya Pradesh High Court · (2004) 2 MPLJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts26 Feb 2004
Dr. Deochand Bhura Vs Purushottam Das Tandon and Others
Madhya Pradesh High Court · (2004) 4 MPHT 144 : (2004) 2 MPLJ 148
Specific Relief Act, 1963 — Section 20
High Courts26 Feb 2004Dismissed
Mst. Gujari Bai and Others Vs Bunkar Sahkari Samiti Limited and Another
Madhya Pradesh High Court · (2004) 3 MPHT 216 : (2004) 3 MPLJ 9
High Courts26 Feb 2004Dismissed
Smt. Saraswati Pandey Vs Secretary, State of M.P. and Another
Madhya Pradesh High Court · (2004) 2 MPHT 261 : (2004) 2 MPLJ 501
Criminal Procedure Code, 1973 (CrPC) — Section 125Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 44(5), 45, 46, 47, 48(6)
High Courts26 Feb 2004Allowed
R.S. Sikarwar Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 3 MPLJ 397
High Courts26 Feb 2004Dismissed
Shivshankar Warde and Others Vs Dewas-Shajapur Kshetriya Gramin Bank and Another
Madhya Pradesh High Court · (2005) 1 LLJ 437 : (2004) 3 MPLJ 381
Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 7Regional Rural Banks Act, 1976 — Section 29
High Courts25 Feb 2004Allowed
Amir and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 3686 : (2005) 1 MPHT 411 : (2004) 3 MPLJ 140
Penal Code, 1860 (IPC) — Section 307, 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts25 Feb 2004Allowed
Manish Kumar Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 337 : (2004) 4 MPLJ 20
Constitution of India, 1950 — Article 14, 16, 311Madhya Pradesh Legal Services Authority Rules, 1996 — Rule 16(2), 16(4)
High Courts25 Feb 2004Dismissed
Moinuddin Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 3 MPHT 47
Constitution of India, 1950 — Article 227, 311
High Courts24 Feb 2004
Hifajat Ali Vs Ajijurehman and Others
Madhya Pradesh High Court · (2005) 1 ACC 13 : (2006) ACJ 632 : (2004) 4 MPLJ 2
Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Feb 2004
Babukhan and Another Vs State of M.P.
Madhya Pradesh High Court · (2004) CriLJ 3299 : (2004) 2 MPLJ 53
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 149, 302, 323
High Courts24 Feb 2004Dismissed
Santosh Bharti and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2004 MP 135 : (2004) ILR (MP) 754
Evidence Act, 1872 — Section 115Specific Relief Act, 1963 — Section 34, 38
High Courts24 Feb 2004
Commissioner of Income Tax Vs Udhoji Shri Krishandas
Madhya Pradesh High Court · (2004) 189 CTR 26 : (2004) ILR (MP) 440 : (2004) 268 ITR 244 : (2004) 1 MPHT 438 : (2004) 1 MPLJ 589
Income Tax Act, 1961 — Section 143, 144, 214, 219, 244(1A)
High Courts24 Feb 2004
Mohammad Sagir Vs Bharat Heavy Electricals and Others
Madhya Pradesh High Court · (2004) ILR (MP) 338 : (2004) 2 JLJ 183 : (2004) 2 LLJ 1027 : (2004) 2 MPHT 179 : (2004) 1 MPJR 316 : (2004) 2 MPLJ 359
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62, 62(1)
High Courts24 Feb 2004Dismissed
Dev Singh Vs Subhash Chandra
Madhya Pradesh High Court · AIR 2005 MP 97 : (2004) 1 MPJR 552 : (2004) 2 MPLJ 343
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, 47