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Madhya Pradesh High Court judgments

47,657 judgments · page 1,480 of 2,383

High Courts08 Mar 2004Dismissed

Ganesh Vs State of M.P.

Madhya Pradesh High Court · (2004) 3 MPLJ 242

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 511
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High Courts05 Mar 2004Allowed

Babulal Vs State of M.P.

Madhya Pradesh High Court · (2004) 2 JLJ 425

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 52, 55
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High Courts05 Mar 2004Dismissed

Hamid Khan Ansari Vs Lilabai and Others

Madhya Pradesh High Court · (2004) 3 MPHT 58 : (2004) 2 MPLJ 310

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 97(2)Transfer of Property Act, 1882 — Section 52
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High Courts05 Mar 2004Dismissed

Santosh Choubey Vs Pankaj Gulati

Madhya Pradesh High Court · (2005) 1 MPLJ 190 : (2005) 1 RCR(Criminal) 900

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
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High Courts04 Mar 2004Dismissed

Shivnarayan Vs Narendra Kumar and Others

Madhya Pradesh High Court · (2004) 2 MPHT 527 : (2005) 2 MPJR 97 : (2004) 2 MPLJ 344

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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High Courts03 Mar 2004Allowed

Hariprasad Vs State of M.P.

Madhya Pradesh High Court · (2004) 4 MPLJ 520

Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 148, 149, 302
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