High Courts12 Mar 2004Dismissed

State of M.P. Vs Punaji Dhurve

Madhya Pradesh High Court · (2004) ILR (MP) 688 : (2004) 2 MPHT 268

Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 366, 374Evidence Act, 1872 — Section 25, 3, 8Penal Code, 1860 (IPC) — Section 302, 436