COURT ARCHIVE

Madhya Pradesh High Court judgments

49,605 judgments · page 148 of 2,481

High Courts13 Dec 2023Allowed/Disposed Of

Vikram Singh Gurjar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0056

Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 324, 506(2)Code Of Criminal Procedure, 1973 — Section 439

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High Courts12 Dec 2023Allowed

Omprakash @ Om @ Omiya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0058

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Evidence Act, 1872 — Section 27, 37

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High Courts12 Dec 2023

Sanjay Solanki Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0057

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471(ka)Madhya Pradesh Recognised Examinations Act, 1937 — Section 3(12)(4)Information Technology Act, 2000 — Section 65, 66Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)

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High Courts11 Dec 2023Allowed

Rohit Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0054

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts11 Dec 2023Allowed

Vikram @ Vikram Kushwah Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0053

Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2)

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High Courts11 Dec 2023Allowed

Manohar Charmkar And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0052

Code Of Criminal Procedure, 1973 — Section 436, 437(3)Indian Penal Code, 1860 — Section 34, 306

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High Courts11 Dec 2023Allowed

Rohit Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0051

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts11 Dec 2023Dismissed

Chiranjit Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0050

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 327, 506

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High Courts11 Dec 2023Allowed

Raghuveer Singh @ Ranveer Singh Lodhi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0049

Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49(A)

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High Courts11 Dec 2023Dismissed

Singh Sabha Bhagwanganj Sagar Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0048

Constitution Of India, 1950 — Article 226Public Trust Act, 1951 — Section 25

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High Courts11 Dec 2023Allowed

Halke@Vijay Singh Rawat Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0047

Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts11 Dec 2023

Radheshyma Vs New India Insurance Company Limited And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0046

Code Of Civil Procedure, 1908 — Section 115, Order 41 Rule 5Limitation Act, 1963 — Section 5

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High Courts11 Dec 2023Allowed

Omprakash Kacher Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0045

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 323

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High Courts11 Dec 2023Dismissed

Akash Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0044

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420

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High Courts11 Dec 2023Allowed

Ravi Gond Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0043

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 326

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High Courts08 Dec 2023Allowed

Bhagwandas Banjara Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0037

Code Of Criminal Procedure, 1973 — Section 41A, 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts08 Dec 2023Allowed

Chaman Gurjar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0036

Code Of Criminal Procedure, 1973 — Section 397(1)Madhya Pradesh State Security Act, 1990 — Section 15

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High Courts08 Dec 2023Dismissed

Suresh Bhawasar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0035

Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 34, 294, 323, 506

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High Courts08 Dec 2023

Dharmendra Vs Vishwaroopa And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0034

Code Of Criminal Procedure, 1973 — Section 408, 408(2)

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High Courts08 Dec 2023Allowed

Prakash Chandra Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0033

Code Of Criminal Procedure, 1973 — Section 439

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