High Courts18 Dec 2023Allowed
Ashok Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 147 of 2,481
High Courts18 Dec 2023Allowed
Rajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0077
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts18 Dec 2023Allowed
Victim X Through Natural Guardian Father Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0076
Medical Termination Of Pregnancy Act, 1971 — Section 2(d), 3, 3(2), 4, 4(b), 5
High Courts18 Dec 2023Allowed
Ravji Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 46Evidence Act, 1872 — Section 27
High Courts18 Dec 2023Allowed
Ankit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2023Allowed
Vishal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471
High Courts15 Dec 2023Disposed Of
Nasseer Khan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0072
Indian Penal Code, 1860 — Section 363
High Courts15 Dec 2023Allowed
Anand Parihar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 205, 419
High Courts14 Dec 2023Dismissed
Vinay Vs Harshvardhan And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0070
Code Of Civil Procedure, 1908 — Section 35B, 115, Order 12 Rule 6
High Courts14 Dec 2023Allowed
Rajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts14 Dec 2023
Ramvaran Pal (Baghel) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307
High Courts14 Dec 2023Allowed
Sanjeev@Banti Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 309, 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 458, 459, 506
High Courts14 Dec 2023Allowed
Surendra Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts14 Dec 2023Allowed
Radheshyam Bagdi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts14 Dec 2023Allowed
Buddhu Chaudhary And Others Vs Mohan Singh Choudhary And Others
Madhya Pradesh High Court · (2023) 12 MP CK 0059
Limitation Act, 1963 — Section 5
High Courts13 Dec 2023Allowed
Laxminarayan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Dec 2023Allowed
Mohit Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts13 Dec 2023Allowed
Ramprasad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 436
High Courts13 Dec 2023Allowed
Panchu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts13 Dec 2023Allowed
Radheshyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 12 MP CK 0065
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354, 354DProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8