COURT ARCHIVE

Madhya Pradesh High Court judgments

49,605 judgments · page 145 of 2,481

High Courts28 Dec 2023

Radheshyam Vs Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0119

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 323Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA)

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High Courts28 Dec 2023Allowed

Golu @ Nirmal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0118

Code Of Criminal Procedure, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(b)

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High Courts28 Dec 2023Allowed

Nirmal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0117

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 186, 294, 323, 353, 506

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High Courts27 Dec 2023Allowed

Sonu @ Foda @ Umesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0116

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 307, 393Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13

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High Courts27 Dec 2023Allowed

Makkhan Bai Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0115

Code Of Criminal Procedure, 1973 — Section 41A, 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts27 Dec 2023Allowed

Chhotu @ Brajesh Ojha Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0114

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49(A)

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High Courts27 Dec 2023Allowed

Raja @ Raja Babu Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0113

Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 368, 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6

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High Courts27 Dec 2023Allowed

Nisha Rajput Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0112

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 326, 506

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High Courts27 Dec 2023Allowed

Rajveer Dhakad Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0111

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2), 59A

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High Courts27 Dec 2023Allowed

Paramjeet Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0110

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 406, 409, 420

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High Courts27 Dec 2023Allowed

Veerendra Adiwasi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0109

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49(A)

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High Courts27 Dec 2023Allowed

Pintu Alias Vindu Alias Papindar Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0108

Code Of Criminal Procedure, 1973 — Section 41(A), 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49(A)Evidence Act, 1872 — Section 27

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High Courts27 Dec 2023Allowed

Azad Raine Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0107

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)

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High Courts22 Dec 2023

Himanshu Yadav And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0096

Code Of Criminal Procedure, 1973 — Section 389(1)

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High Courts22 Dec 2023Dismissed

Manoj Malviya Vs Saroj

Madhya Pradesh High Court · (2023) 12 MP CK 0095

Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9

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High Courts22 Dec 2023

Jitendra Singh Chouhan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 12 MP CK 0094

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120, 420

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High Courts22 Dec 2023Dismissed

State Of Madhya Pradesh And Others Vs Vedvrat Sharma And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0093

Madhya Pradhesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005, — Section 2(1)Limitation Act, 1963 — Section 5

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High Courts22 Dec 2023Dismissed

Bharat Sharma Vs Rambabu Sahu

Madhya Pradesh High Court · (2023) 12 MP CK 0092

Code Of Criminal Procedure, 1973 — Section 482

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High Courts21 Dec 2023Disposed Of

Ramkumari Aadiwasi Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0101

Constitution Of India, 1950 — Article 226

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High Courts21 Dec 2023Dismissed

Nanhebai Ahirwar Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 12 MP CK 0100

Constitution Of India, 1950 — Article 226Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 19Indian Penal Code, 1860 — Section 420, 467, 468, 471

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