High Courts24 Aug 2004
Commissioner of Income Tax Vs Vijay Kumar Rajendra Kumar and Co.
Madhya Pradesh High Court · (2005) 142 TAXMAN 85
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,461 of 2,383
High Courts23 Aug 2004
United India Insurance Co. Ltd. Vs Radhey Shyam and Others
Madhya Pradesh High Court · (2006) 1 ACC 496
Motor Vehicles Act, 1988 — Section 170, 173, 2, 3
High Courts23 Aug 2004Dismissed
United India Insurance Co. Ltd. Vs Radheshyam and Others
Madhya Pradesh High Court · (2005) ACJ 2007 : (2004) 4 MPHT 243
Motor Vehicles Act, 1988 — Section 170, 173, 2(21), 3
High Courts23 Aug 2004Allowed
Board of Secondary Education Vs Municipal Corporation
Madhya Pradesh High Court · AIR 2005 MP 149 : (2004) ILR (MP) 1174 : (2004) 4 MPHT 507 : (2005) 1 MPLJ 157
Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 8Madhya Pradesh Municipal Corporation Act, 1956 — Section 136, 147, 149
High Courts20 Aug 2004
R. Subramanium Vs State of M.P. and Another
Madhya Pradesh High Court · (2005) CriLJ 2382 : (2004) ILR (MP) 1187
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 17(1), 17(2), 17(3)
High Courts20 Aug 2004
State of Madhya Pradesh Vs Mannu @ Manohar
Madhya Pradesh High Court · (2004) ILR (MP) 1184 : (2004) 4 MPHT 202
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts19 Aug 2004Dismissed
Mohd. Jamil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 1470 : (2004) 4 MPHT 85 : (2004) 2 MPJR 286 : (2004) 4 MPLJ 225
Arms Act, 1959 — Section 25, 27Evidence Act, 1872 — Section 45, 9Penal Code, 1860 (IPC) — Section 30, 302
High Courts19 Aug 2004Dismissed
Gajanan @ Gajanand Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 1 MPHT 219
Evidence Act, 1872 — Section 134, 156, 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Aug 2004
Union of India and Others Vs All India Postal Extra Departmental Employees Union and Others
Madhya Pradesh High Court · (2005) 1 MPJR 255
High Courts18 Aug 2004Allowed
Vikaschand Mansingka Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 191 CTR 259 : (2005) 142 TAXMAN 564
Income Tax Act, 1961 — Section 254(1)
High Courts17 Aug 2004Dismissed
United India Insurance Co. Ltd. and Another Vs Rukmani Solvex (P) Ltd.
Madhya Pradesh High Court · (2004) ILR (MP) 831 : (2004) 4 MPHT 229
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts17 Aug 2004Allowed
Son Singh Maravi Vs Ishwar Singh and Others
Madhya Pradesh High Court · (2005) ACJ 515 : (2004) 4 MPHT 94 : (2004) 4 MPLJ 223
Motor Vehicles Act, 1988 — Section 140, 142
High Courts17 Aug 2004Allowed
Jagdish Prasad Mishra Vs Bhajan Singh and Others
Madhya Pradesh High Court · (2006) ACJ 1290 : (2004) 4 MPHT 96 : (2004) 4 MPLJ 152
Motor Vehicles Act, 1988 — Section 166
High Courts17 Aug 2004Dismissed
Rakesh Kumar and etc. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 1483 : (2004) 4 MPLJ 502
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts17 Aug 2004
Deviram and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 JLJ 26 : (2005) 3 MPHT 182 : (2004) 2 MPJR 316
Advocates Act, 1961 — Section 30, 34, 34(1), 58AGConstitution of India, 1950 — Article 145Criminal Procedure Code, 1973 (CrPC) — Section 41(1)
High Courts16 Aug 2004
Smt. Mamta and Others Vs Amarnath Singh and Others
Madhya Pradesh High Court · (2005) 1 MPHT 149
Motor Vehicles Act, 1988 — Section 166, 168, 171, 173
High Courts16 Aug 2004
National Insurance Company Ltd. and Another Vs Smt. Kalloo Bai and Others
Madhya Pradesh High Court · (2005) 1 MPHT 442
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts16 Aug 2004
Commissioner of Income Tax Vs Soya Udyog Ltd.
Madhya Pradesh High Court · (2005) 143 TAXMAN 364
Income Tax Act, 1961 — Section 143
High Courts16 Aug 2004
Commissioner of Income Tax Vs Shri Laxmikant Flour Industries (P.) Ltd.
Madhya Pradesh High Court · (2005) 144 TAXMAN 174
Income Tax Act, 1961 — Section 260A
High Courts16 Aug 2004
Sharma K.P. and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2005) 104 FLR 176 : (2005) 2 LLJ 228