High Courts13 Aug 2004Allowed
Anusuyya Bai and others Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (2004) 3 MPLJ 627
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,462 of 2,383
High Courts13 Aug 2004Dismissed
Ashok Kumar Vs Lallan Khan and Others
Madhya Pradesh High Court · (2006) ACJ 167
High Courts13 Aug 2004
Commissioner of Income Tax Vs Ashok Kumar Jain Jawad
Madhya Pradesh High Court · (2005) 193 CTR 70 : (2004) 271 ITR 77 : (2005) 142 TAXMAN 220
Income Tax Act, 1961 — Section 148, 153(2)
High Courts13 Aug 2004
Shashi Bai and Another Vs Om Kumar Goswami and Others
Madhya Pradesh High Court · (2004) 4 MPHT 334
Motor Vehicles Act, 1988 — Section 166, 168, 171, 173
High Courts13 Aug 2004
A.K. Sahu Vs M.P. State Agro Industries Development Corporation and Another
Madhya Pradesh High Court · (2004) 4 MPHT 252 : (2004) 3 MPLJ 589
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 27, 27(2)
High Courts13 Aug 2004Allowed
Bhadu and Another Vs Satish Nayak and Another
Madhya Pradesh High Court · (2004) 4 MPHT 98 : (2004) 4 MPLJ 81
Limitation Act, 1963 — Section 5Motor Vehicles (Amendment) Act, 1994 — Section 173Motor Vehicles Act, 1988 — Section 166(3)
High Courts13 Aug 2004
Dhanaram Jeswani Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 08 MP CK 0012
Madhya Pradesh Store Purchase Rules — Rule 14, 6
High Courts12 Aug 2004Dismissed
National Insurance Co. Vs Vimala Bai
Madhya Pradesh High Court · (2005) 2 MPJR 39
Motor Vehicles Act, 1988 — Section 173
High Courts12 Aug 2004
Ku. Fatima @ Kiran Swamy Vs Murarilal and Another
Madhya Pradesh High Court · (2004) 4 MPHT 245
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts12 Aug 2004Dismissed
National Insurance Company Ltd. Vs Vimla Bai and Others
Madhya Pradesh High Court · (2004) 4 MPHT 469
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Motor Vehicles Act, 1988 — Section 173
High Courts12 Aug 2004Dismissed
Raghunath Singh Bhadouria Vs Principal, Maharaja Man Singh Maha Vidyalaya and Others
Madhya Pradesh High Court · (2005) 104 FLR 178 : (2005) 1 LLJ 947
High Courts12 Aug 2004Dismissed
United India Insurance Company Ltd. Vs Ku. Savita Dhurve and Others
Madhya Pradesh High Court · (2004) 4 MPHT 250
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 168, 173
High Courts12 Aug 2004Dismissed
Sayarbai Vs Ayodhyabai and Others
Madhya Pradesh High Court · (2005) 1 DMC 406
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 5
High Courts12 Aug 2004Allowed
Parmanand Champalal Lad Vs State of M.P.
Madhya Pradesh High Court · (2004) 4 MPLJ 199
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts11 Aug 2004Dismissed
Pooja and another Vs State of M.P.
Madhya Pradesh High Court · (2004) 4 MPLJ 153
Criminal Procedure Code, 1973 (CrPC) — Section 299, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Aug 2004Dismissed
Ratlam Wires Pvt. Ltd. Vs C.E.S.T.A.T.
Madhya Pradesh High Court · (2004) 117 ECR 930 : (2004) 174 ELT 154
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts11 Aug 2004Dismissed
Dr. V.K. Chakravarty Vs Indira Kala Sangeet Vishwavidyalaya and Others
Madhya Pradesh High Court · (2004) ILR (MP) 1065 : (2005) 1 JLJ 137 : (2004) 4 MPHT 131 : (2004) 2 MPJR 163
Indira Kala Sangeet Vishwavidyalaya Act, 1956 — Section 23, 31
High Courts11 Aug 2004Allowed
Charan Kodhar Vs State of M.P.
Madhya Pradesh High Court · (2004) CriLJ 4413 : (2004) 3 MPHT 529 : (2004) 4 MPLJ 429
Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2004Allowed
Smt. Devika Bai and Others (L.Rs. of Ram Swaroop Chaturvedi) Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) 4 MPHT 289
High Courts11 Aug 2004Dismissed
Prahlad Neema and Another Vs Union of India (UOI)
Madhya Pradesh High Court · (2004) 4 MPHT 305 : (2004) 4 MPLJ 481
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300, 300Customs Act, 1962 — Section 135(1)