High Courts03 Sept 2004Allowed
Vijay Singh Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 299 : (2004) 4 MPLJ 543
Evidence Act, 1872 — Section 27, 3Penal Code, 1860 (IPC) — Section 300
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,459 of 2,383
High Courts03 Sept 2004Dismissed
Smt. Mahrania and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) ILR (MP) 901 : (2004) 4 MPHT 225
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts03 Sept 2004Dismissed
National Insurance Co. Ltd. Vs Shankarlal and Another
Madhya Pradesh High Court · (2005) 2 ACC 338 : (2006) ACJ 2645 : (2005) 1 MPJR 362 : (2005) 1 MPLJ 88
Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 173, 181
High Courts03 Sept 2004Allowed
Commissioner of Income Tax Vs Smt. Kanti Devi Gupta
Madhya Pradesh High Court · (2005) 274 ITR 526 : (2006) 156 TAXMAN 77
Income Tax Act, 1961 — Section 147, 148, 260A
High Courts02 Sept 2004
Commissioner of Income Tax Vs Bhagirath and Bros.
Madhya Pradesh High Court · (2005) 143 TAXMAN 323
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts02 Sept 2004
Commissioner of Income Tax Vs Chandrika Towers
Madhya Pradesh High Court · (2004) 192 CTR 433 : (2005) 275 ITR 173 : (2005) 1 MPJR 132 : (2005) 143 TAXMAN 54
Income Tax Act, 1961 — Section 145, 263
High Courts02 Sept 2004Dismissed
Oriental Insurance Co. Ltd. Vs Kamal and Others
Madhya Pradesh High Court · (2006) ACJ 2137 : (2004) 4 MPLJ 469
Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts02 Sept 2004Dismissed
Uttamlal Maravi Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 MPJR 293
High Courts02 Sept 2004Allowed
Union of India and Another Vs C.P. Singh
Madhya Pradesh High Court · (2004) 2 MPJR 252
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 9(6)
High Courts02 Sept 2004Allowed
Parth Rasayan Pvt. Ltd. Vs State Appellate Forum and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 506 : (2006) 146 STC 447
Constitution of India, 1950 — Article 226
High Courts01 Sept 2004Allowed
Sewaram and others Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 2 MPJR 412 : (2004) 4 MPLJ 134 : (2004) 4 RCR(Criminal) 773
Criminal Procedure Code, 1973 (CrPC) — Section 245Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1)(ii), 7
High Courts01 Sept 2004
Commissioner of Income Tax Vs Lachhiram Puranmal Moman
Madhya Pradesh High Court · (2005) 144 TAXMAN 328
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts01 Sept 2004Allowed
Ram Pramod Kacchi Vs Gayadeen and Others
Madhya Pradesh High Court · (2004) ILR (MP) 1085 : (2004) 4 MPHT 493
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 34
High Courts01 Sept 2004Dismissed
B.K. Kapoor and Others Vs Union of India and Others
Madhya Pradesh High Court · (2005) 1 MPJR 93
Cantonments Act, 1924 — Section 13, 21, 274, 43, 51
High Courts31 Aug 2004Dismissed
Nalendra Nath Sharma and others Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 08 MP CK 0105
High Courts31 Aug 2004Allowed
Vishnu Sharma and another Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 MPLJ 481
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts31 Aug 2004Allowed
Deepak Saxena and Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2005 MP 14 : (2005) ILR (MP) 40 : (2005) 1 MPHT 321 : (2004) 2 MPJR 205 : (2004) 4 MPLJ 379
High Courts31 Aug 2004Dismissed
Shri Chand and Another Vs Smt. Laxmi Bai and Others
Madhya Pradesh High Court · (2004) ILR (MP) 978 : (2005) 1 MPHT 81
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23, 23A, 23D(3), 23J
High Courts31 Aug 2004Dismissed
Union of India (UOI) and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) 146 STC 213
Constitution of India, 1950 — Article 285Sea Customs Act, 1878 — Section 20(2)
High Courts31 Aug 2004Dismissed
Sukhsen and Another Vs Kamtaiya and Others
Madhya Pradesh High Court · (2004) ILR (MP) 863 : (2004) 4 MPHT 190 : (2004) 4 MPLJ 294
Evidence Act, 1872 — Section 90