High Courts11 Jul 2005
Jagjeevan Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 3 MPLJ 398
Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,417 of 2,383
High Courts11 Jul 2005
Khemchand Vs Nandram and Another
Madhya Pradesh High Court · (2006) 2 ACC 821
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337
High Courts11 Jul 2005
Badrilal Beragi and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPHT 417
Penal Code, 1860 (IPC) — Section 149, 249, 300, 302, 323
High Courts11 Jul 2005Allowed
State of M.P. and Another Vs Buddhasen
Madhya Pradesh High Court · (2005) ILR (MP) 851 : (2005) 4 MPHT 293
Land Acquisition Act, 1894 — Section 11, 17(1), 18, 23(1A), 23(2)
High Courts11 Jul 2005
Manoj alias Balkrishna Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPHT 422
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
High Courts11 Jul 2005Dismissed
Kailash Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 3823 : (2004) 3 MPLJ 249
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Jul 2005Allowed
Suresh Patel and another Vs Antar Singh Patel and others
Madhya Pradesh High Court · (2007) 4 MPLJ 384
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts08 Jul 2005
Vaman Vs Vedprakash and Others
Madhya Pradesh High Court · (2006) 1 ACC 72
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Jul 2005
Oriental Insurance Co. Ltd. Vs Prasanna Kumar Jha and Others
Madhya Pradesh High Court · (2006) ACJ 443
Motor Vehicles Act, 1988 — Section 149(2), 163A, 166
High Courts08 Jul 2005
Vaman Vs Ved Prakash and Others
Madhya Pradesh High Court · (2007) ACJ 174
Motor Vehicles Act, 1988 — Section 110A, 110F
High Courts07 Jul 2005Allowed
Grasim Industries Vs State and Others
Madhya Pradesh High Court · (2005) 4 MPHT 290
Registration Act, 1908 — Section 71
High Courts06 Jul 2005
Mangilal and Others Vs Sheikh Rafiq and Another
Madhya Pradesh High Court · (2005) 3 ACC 816 : (2007) ACJ 601
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 2005
Kachru alias Langdu Vs Sunil (died) through L.Rs. and Others
Madhya Pradesh High Court · (2006) ACJ 452 : (2005) 3 MPHT 424 : (2006) 2 MPLJ 2
High Courts06 Jul 2005Dismissed
United India Insurance Co. Ltd. Vs Chandrasi and Others
Madhya Pradesh High Court · (2006) 1 MPHT 159 : (2005) 4 MPLJ 35
Motor Vehicles Act, 1988 — Section 10(3), 14, 149(2), 15, 173
High Courts06 Jul 2005Allowed
Vandana Gupta Vs Ravi Gupta
Madhya Pradesh High Court · (2008) ILR (MP) 3213 : (2005) 4 MPLJ 452
Civil Procedure Code, 1908 (CPC) — Section 24Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts06 Jul 2005Allowed
Yashwant Singh Baghel and Another Vs Shiv Prasad Vishwakarma and Others
Madhya Pradesh High Court · (2006) ACJ 2325 : (2005) ILR (MP) 843 : (2005) 4 MPLJ 531
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Jul 2005Allowed
Noushad and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 3 MPJR 5 : (2005) 2 MPJR 551
Penal Code, 1860 (IPC) — Section 148, 149, 302, 452
High Courts05 Jul 2005
Chandrakant Goswami Vs Ramkesh Patel and Others
Madhya Pradesh High Court · (2007) ACJ 2268 : (2005) ILR (MP) 840 : (2005) 4 MPHT 40 : (2006) 1 MPJR 427
Motor Vehicles Act, 1988 — Section 166
High Courts05 Jul 2005Allowed
Galal Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPHT 345
Penal Code, 1860 (IPC) — Section 302
High Courts05 Jul 2005
Rameshchandra Vs Citizen Transport Company Pvt. Limited and Others
Madhya Pradesh High Court · (2005) 4 ACC 68 : (2006) 2 MPLJ 12
Motor Vehicles Act, 1988 — Section 173