High Courts21 Jul 2005Dismissed
Riazuddin Khan Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 4 MPLJ 575
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,415 of 2,383
High Courts21 Jul 2005Allowed
Friends Housing Co-operative Society and others Vs Tulsiram Kabra and another
Madhya Pradesh High Court · (2005) 4 MPLJ 174
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115Limitation Act, 1963 — Section 5Madhya Pradesh Co-operative Societies Act, 1960 — Section 64
High Courts21 Jul 2005Dismissed
Shri Jawaharlal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 960 : (2007) 8 VST 635
Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2005Dismissed
Bhanwarlal and others Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 270
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jul 2005
Smt. Kumud Gurjar and Others Vs Dhanilal and Others
Madhya Pradesh High Court · (2005) ILR (MP) 973 : (2005) 4 MPHT 429 : (2005) 4 MPLJ 27
Penal Code, 1860 (IPC) — Section 304A
High Courts21 Jul 2005
Arun Kumar and Others Vs Jeevad Khan and Others
Madhya Pradesh High Court · (2006) ACJ 411 : (2005) 4 MPLJ 26
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts21 Jul 2005
Maiyadeen and others Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 470
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts20 Jul 2005
Govind Singh and Others Vs Amarjeet Singh and Others
Madhya Pradesh High Court · (2006) 2 ACC 379
High Courts20 Jul 2005Allowed
Dhanna alias Dhaniya and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 3555 : (2006) 1 JLJ 75
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Jul 2005Dismissed
National Insurance Co. Ltd. Vs Moliya Devi and Others
Madhya Pradesh High Court · (2007) ACJ 1116
Employees Compensation Act, 1923 — Section 4
High Courts20 Jul 2005
Bhawani and Others Vs Rameshchandra and Others
Madhya Pradesh High Court · (2006) 2 ACC 54
High Courts20 Jul 2005
Bhagwan Singh Vs M.P. Road Transport Corporation and Another
Madhya Pradesh High Court · (2006) 1 ACC 682
High Courts19 Jul 2005Dismissed
Kendriya Vidyalaya Sangthan and Others Vs Dr. R.K. Shahstri and Another
Madhya Pradesh High Court · (2005) 4 MPHT 352
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(5), 23, 27, 27(1)
High Courts19 Jul 2005Allowed
Guman Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 4284 : (2005) 4 MPHT 329
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Jul 2005
Meera Hurmade Vs Shri Ram and Others
Madhya Pradesh High Court · (2006) ACJ 2112 : (2005) ILR (MP) 1068 : (2005) 4 MPLJ 28
High Courts18 Jul 2005Allowed
Raj Kishore Singh Vs Munna Lal Mishra and Others
Madhya Pradesh High Court · (2007) ACJ 506
High Courts18 Jul 2005Dismissed
Heeralal and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 2 MPJR 243
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts15 Jul 2005
Ramhet Singh Vs Kedar Singh and Others
Madhya Pradesh High Court · (2006) 3 ACC 457
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts15 Jul 2005
United India Insurance Co. Ltd. Vs Shyam Kumar and Others
Madhya Pradesh High Court · (2007) 1 ACC 919
Motor Vehicles Act, 1988 — Section 170
High Courts15 Jul 2005Dismissed
Jai Prakash Keswani Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) 1 JLJ 289 : (2005) 3 MPLJ 434
Constitution of India, 1950 — Article 226Municipal Corporation Act, 1956 — Section 10, 58, 58(1), 58(3), 58(5)