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Madhya Pradesh High Court judgments

47,657 judgments · page 1,414 of 2,383

High Courts27 Jul 2005Dismissed

Mehboob Khan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2002) ILR (MP) 372 : (2006) 1 MPHT 162 : (2005) 4 MPLJ 338

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 103, 145, 157Penal Code, 1860 (IPC) — Section 302
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High Courts26 Jul 2005Dismissed

Raj Kumar Vs State of M.P.

Madhya Pradesh High Court · (2005) 2 DMC 748 : (2006) 3 MPLJ 492

Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
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High Courts22 Jul 2005Dismissed

Rairu Distillers Limited and Others Vs M.P. Pollution Control Board

Madhya Pradesh High Court · (2005) CriLJ 4413 : (2005) 4 MPHT 43 : (2005) 4 MPLJ 91 : (2005) 4 RCR(Criminal) 748

Criminal Procedure Code, 1973 (CrPC) — Section 29, 482Prevention of Food Adulteration Act, 1954 — Section 20Water (Prevention and Control of Pollution) Act, 1974 — Section 12, 12(3), 33, 41, 43
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High Courts22 Jul 2005Dismissed

Babulal and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2006) 1 DMC 823 : (2005) 4 MPHT 153 : (2006) 1 MPJR 108 : (2005) 4 MPLJ 176 : (2005) 4 RCR(Criminal) 737

Criminal Procedure Code, 1973 (CrPC) — Section 161, 193, 319, 397, 482Penal Code, 1860 (IPC) — Section 201, 306, 498A
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