High Courts04 Jul 2005
Dr. Pramodchandra and Others Vs Ashwani Arora and Others
Madhya Pradesh High Court · (2006) 2 ACC 242 : (2007) ACJ 959
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,418 of 2,383
High Courts04 Jul 2005
M.S. Banga and others Vs State of M. P.
Madhya Pradesh High Court · (2006) 3 MPJR 191 : (2005) 3 MPLJ 300
Criminal Procedure Code, 1973 (CrPC) — Section 482Standards of Weights and Measures Act, 1976 — Section 39, 63
High Courts04 Jul 2005Allowed
Jagdish Devda Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPHT 148
Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2005Allowed
Dhapu Bai and Others Vs Antar Singh and Others
Madhya Pradesh High Court · (2005) 4 ACC 580 : (2006) ACJ 2556
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jul 2005Dismissed
New India Assurance Co. Ltd. Vs Virendra Singh (deceased) through L.Rs.
Madhya Pradesh High Court · (2005) 4 ACC 369 : (2006) ACJ 2343
Motor Vehicles Act, 1988 — Section 170, 173
High Courts04 Jul 2005Dismissed
Bapulal Vs Chunnilal
Madhya Pradesh High Court · (2006) 4 BC 19 : (2006) 3 MPJR 19 : (2005) 4 MPLJ 200
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25, 9
High Courts01 Jul 2005
Nar Singh and Others Vs Suroo @ Surap Singh and Others
Madhya Pradesh High Court · (2005) 3 ACC 891
High Courts30 Jun 2005
Union of India (UOI) and Others Vs Gokulchand and Sons and Another
Madhya Pradesh High Court · AIR 2005 MP 201 : (2005) 4 MPHT 145
Central Excises and Salt Act, 1944 — Section 11B(2), 11B(3), 11B(5)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts30 Jun 2005Dismissed
Guchchi Vs Santosh Kumar Kaurav and Others
Madhya Pradesh High Court · (2006) 1 MPHT 296
Penal Code, 1860 (IPC) — Section 304, 34, 393, 397, 398
High Courts30 Jun 2005Dismissed
Motilal Bimalchand Jain (HUF) Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2006) 201 CTR 150 : (2006) 283 ITR 160 : (2006) 150 TAXMAN 13
Income Tax Act, 1961 — Section 254, 260A, 263
High Courts30 Jun 2005Allowed
Smt. Maya Kewat and Others Vs Sukram Dwivedi and Others
Madhya Pradesh High Court · (2005) ILR (MP) 1065 : (2005) 4 MPHT 477 : (2005) 4 MPLJ 29
Penal Code, 1860 (IPC) — Section 304A
High Courts29 Jun 2005
Anil Kumar Singh Rathore Vs Board of Directors and Another
Madhya Pradesh High Court · (2005) 3 MPLJ 342
High Courts28 Jun 2005Allowed
State of M.P. and another Vs Rajendra Kumar Bhalla
Madhya Pradesh High Court · (2006) 2 MPLJ 234
Madhya Pradesh Works Department Manual — Clause 2.40.1
High Courts28 Jun 2005
Ibrahim @ Kalu Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2005) 3 ACC 872
High Courts27 Jun 2005Allowed
M.P. Electricity Board Vs Laxmi Iron Industries Ltd. and Others
Madhya Pradesh High Court · (2005) ILR (MP) 962 : (2006) 1 JLJ 84 : (2005) 4 MPHT 32 : (2006) 1 MPLJ 188
Electricity Act, 1910 — Section 53Evidence Act, 1872 — Section 114
High Courts27 Jun 2005Allowed
Amba Vs State of M.P.
Madhya Pradesh High Court · (2006) 2 MPJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 399, 402
High Courts24 Jun 2005
Varsha Vs Chhotelal Khan and Others
Madhya Pradesh High Court · (2005) 4 ACC 12
High Courts24 Jun 2005
Gyaneshwar Vs Smt. Moongabai @ Muneshwaribai and Another
Madhya Pradesh High Court · (2006) 1 MPHT 287 : (2006) 1 MPLJ 221
Penal Code, 1860 (IPC) — Section 52Specific Relief Act, 1963 — Section 16, 19, 20Transfer of Property Act, 1882 — Section 3
High Courts24 Jun 2005
Preeti Vs Banti and Another
Madhya Pradesh High Court · (2005) 4 ACC 250 : (2006) ACJ 2330 : (2006) 2 MPLJ 5