High Courts30 Aug 2005
Shakur Khan Vs Babu Khan and another
Madhya Pradesh High Court · (2005) 4 MPLJ 298
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,407 of 2,383
High Courts29 Aug 2005
Rafiq Mohmmad Vs Raghuveer Singh and Others
Madhya Pradesh High Court · (2006) 2 ACC 491
High Courts29 Aug 2005Dismissed
Manoj Rawat Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) ILR (MP) 1102 : (2005) 4 MPHT 438 : (2006) 1 MPJR 116 : (2005) 4 MPLJ 547
Public Gambling Act, 1867 — Section 4A
High Courts29 Aug 2005Allowed
Devendra Kumar Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 4 MPLJ 514
High Courts25 Aug 2005Allowed
Rama Shrivastava Vs State of M.P. and another
Madhya Pradesh High Court · (2005) 4 MPLJ 378
High Courts25 Aug 2005
Pavitrabai and Others Vs Shankar Singh and Others
Madhya Pradesh High Court · (2005) 4 ACC 138
High Courts25 Aug 2005
Nemichand Jain Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2006) 1 MPLJ 126 : (2006) 145 STC 639
Constitution of India, 1950 — Article 14, 16Madhya Pradesh General Sales Tax Act, 1958 — Section 21, 21(1), 21(2), 21(2A), 21(2B)Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 31, 31(1), 31(2), 31(3), 31(4)
High Courts25 Aug 2005Dismissed
A.V. Rao Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) ILR (MP) 1223 : (2006) 1 MPHT 51
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 30, 467, 468, 471
High Courts25 Aug 2005Dismissed
T.R. Sah Vs Smt. Kundan Kaur and Others
Madhya Pradesh High Court · (2006) 1 JLJ 20 : (2005) 4 MPHT 304 : (2006) 1 MPLJ 41
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 17, 18
High Courts25 Aug 2005Dismissed
Radhika Prasad Vs Nuruddin Khan and Others
Madhya Pradesh High Court · (2005) 4 MPHT 453 : (2005) 4 MPLJ 406
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 9, 115, 9Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 53A, 54
High Courts25 Aug 2005Dismissed
Kalam Singh Morya Vs Jhabua Dhar Kshetriya Gramin Bank and others
Madhya Pradesh High Court · (2005) 4 MPLJ 357
High Courts25 Aug 2005
Ramswaroop and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 1 MPHT 303 : (2006) 1 MPLJ 51
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 325, 326
High Courts24 Aug 2005
Bano Bi and Others Vs Chandmal Patidar and Others
Madhya Pradesh High Court · (2006) 2 ACC 298 : (2006) ACJ 2007
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Aug 2005Dismissed
Vinod Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 4757
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 50(1), 8
High Courts24 Aug 2005
Habib Vs Mangilal and Others
Madhya Pradesh High Court · (2005) 4 ACC 297 : (2006) ACJ 421
High Courts24 Aug 2005
Gangaram and Others Vs Hari Singh and Others
Madhya Pradesh High Court · (2005) 4 ACC 99 : (2006) ACJ 462
Motor Vehicles Act, 1988 — Section 173
High Courts24 Aug 2005
Ram Kanya Bai and Others Vs Unav Transport Co. (P.) Ltd. and Others
Madhya Pradesh High Court · (2006) 2 ACC 589
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts24 Aug 2005Allowed
Hariom and others Vs State 0f M.P.
Madhya Pradesh High Court · (2006) 2 MPJR 176 : (2006) 1 MPLJ 533
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 2005Dismissed
United India Insurance Co. Ltd. Vs Smt. Kamla Raghuvanshi and Others
Madhya Pradesh High Court · (2006) 3 MPJR 100
Motor Vehicles Act, 1988 — Section 170, 173
High Courts24 Aug 2005Allowed
Ramkanyabai and Others Vs Unav Transport Co. (P) Ltd. and Others
Madhya Pradesh High Court · (2005) 4 ACC 302 : (2007) ACJ 2003
Motor Vehicles Act, 1988 — Section 163A, 166, 173