High Courts07 Sept 2005
Praveen Kumar Shrivastava Vs Bhaiya Khan and Others
Madhya Pradesh High Court · (2006) ACJ 772
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,406 of 2,383
High Courts07 Sept 2005Allowed
First Leasing Company of India Ltd. Vs Additional Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2007) 8 VST 534
Constitution of India, 1950 — Article 141, 226, 227
High Courts06 Sept 2005Allowed
Bank of India Vs S.K. Mukherjee and Another
Madhya Pradesh High Court · AIR 2006 MP 58 : (2006) 1 MPLJ 477
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Evidence Act, 1872 — Section 114
High Courts06 Sept 2005Dismissed
Oriental Insurance Co. Ltd. Vs Geeta Sharma and Others
Madhya Pradesh High Court · (2006) ACJ 1595
Motor Vehicles Act, 1988 — Section 149, 170
High Courts06 Sept 2005
Sudarshan Cold Storage (P) Ltd. Vs Joint Commissioner of Income Tax, Range-2
Madhya Pradesh High Court · (2008) 296 ITR 188 : (2006) 153 TAXMAN 516
Income Tax Act, 1961 — Section 260A, 269SS, 271D
High Courts06 Sept 2005Dismissed
Executive Engineer, M.P. Housing Board, Indore and others Vs Ramesh
Madhya Pradesh High Court · (2005) 4 MPLJ 529
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo), 25F
High Courts05 Sept 2005
Surendra Kumar and Others Vs Pappu alias Jitendra and Others
Madhya Pradesh High Court · AIR 2006 MP 83 : (2006) 2 MPJR 317
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9
High Courts05 Sept 2005
Assistant Commissioner of Wealth Tax Vs Smt. Mrinalini Devi Puar
Madhya Pradesh High Court · (2006) 202 CTR 69 : (2006) 286 ITR 607
Income Tax Act, 1961 — Section 168Wealth Tax Act, 1957 — Section 19, 19(4), 19A, 27(1)
High Courts02 Sept 2005
Dev Kanya and Others Vs Jaggu and Others
Madhya Pradesh High Court · (2006) 2 ACC 192
Motor Vehicles Act, 1988 — Section 173
High Courts02 Sept 2005Allowed
Smt. Shakuntala Vs Dr. Pankaj Chourasiya
Madhya Pradesh High Court · (2006) 2 DMC 589 : (2006) 1 MPHT 314
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts01 Sept 2005Allowed
Mohammad Noor and others Vs Nikhat Pharjana
Madhya Pradesh High Court · (2006) 1 MPLJ 486
Criminal Procedure Code, 1973 (CrPC) — Section 177, 483Penal Code, 1860 (IPC) — Section 406, 498A
High Courts31 Aug 2005Allowed
Smt. Bhuwan Kumar Bhandari Vs Commissioner of Wealth-tax and Another
Madhya Pradesh High Court · (2008) 296 ITR 612
Income Tax Act, 1961 — Section 139, 144Wealth Tax Act, 1957 — Section 17B, 17B(1)
High Courts31 Aug 2005Dismissed
Nandu and Others Vs Sheela Bai and Others
Madhya Pradesh High Court · (2006) ACJ 2270 : (2006) 1 MPLJ 173 : (2006) 1 MPLJ 172 : (2006) 3 SLJ 399
Workmens Compensation Act, 1923 — Section 10, 2(1), 2(1), 30
High Courts31 Aug 2005Allowed
N. Ajit Kumar Vs Hanuman Prasad
Madhya Pradesh High Court · (2006) 1 MPLJ 140
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Aug 2005
Ajay Kumar Vs Aklesh Kumar and Others
Madhya Pradesh High Court · (2006) 2 ACC 576 : (2005) 4 MPLJ 15
High Courts30 Aug 2005Allowed
Dr. (Smt.) Sulekha Mishra Vs Purushottam Lal Sharma and Others
Madhya Pradesh High Court · (2005) ILR (MP) 1105 : (2006) 1 MPHT 195 : (2005) 4 MPLJ 16
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8)
High Courts30 Aug 2005
Satyawati Devi and Others Vs Haji Mohammad Shareef and Others
Madhya Pradesh High Court · (2006) ACJ 621
Motor Vehicles Act, 1988 — Section 173
High Courts30 Aug 2005Dismissed
Shri Wardhman Academy for Technical Education and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2005) 4 MPHT 279 : (2006) 1 MPLJ 467
Constitution of India, 1950 — Article 14, 226
High Courts30 Aug 2005
Commissioner of Income Tax Vs Moped and Machines
Madhya Pradesh High Court · (2005) 198 CTR 608 : (2006) 281 ITR 52 : (2006) 150 TAXMAN 98
Income Tax Act, 1961 — Section 10(2), 143(2), 2(47), 34(3), 45(4)Transfer of Property Act, 1882 — Section 48, 53A
High Courts30 Aug 2005Allowed
National Insurance Co. Ltd. Vs Khelli Bai and Others
Madhya Pradesh High Court · (2006) ACJ 1160 : (2005) ILR (MP) 1071 : (2006) 2 MPJR 281
Motor Vehicles Act, 1988 — Section 146, 147(1), 147(3), 149, 163A