High Courts15 Sept 2005Dismissed
Avinash Agrawal alias Vanshi and others Vs Smt. Reena Agrawal
Madhya Pradesh High Court · (2005) 4 MPLJ 386
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(a), 23E
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,405 of 2,383
High Courts14 Sept 2005
Sundarbai and Another Vs Laxminarayan and Others
Madhya Pradesh High Court · (2006) 2 ACC 99 : (2007) ACJ 255 : (2006) 2 MPJR 358
High Courts14 Sept 2005Allowed
Razaque Mohd. Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 4 MPLJ 408
High Courts14 Sept 2005Allowed
Minaxi and Others Vs Deepesh Kumar and Others
Madhya Pradesh High Court · (2006) 1 ACC 125 : (2007) ACJ 92
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts13 Sept 2005
Babu and Another Vs Progressive Engineering Construction Ltd. and Others
Madhya Pradesh High Court · (2006) ACJ 1107 : (2006) 2 MPJR 262
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10AMotor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 158(6), 163A, 166, 166(1), 166(4)
High Courts13 Sept 2005Allowed
Dr. Gopaldas and Others Vs Rajesh and Another
Madhya Pradesh High Court · (2006) ILR (MP) 374 : (2006) 1 MPHT 53 : (2006) 1 MPJR 273 : (2005) 4 MPLJ 352
Madhya Bharat Accommodation Control Act, 1955 — Section 4Madhya Pradesh Public Trust Act, 1951 — Section 32Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13
High Courts13 Sept 2005
Smt. Bhagwanibai Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 2006 MP 84 : (2006) 1 MPLJ 370
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 3Limitation Act, 1963 — Article 64, 65
High Courts13 Sept 2005
Smt. Meena Agrawal Vs Chief Municipal Officer, Municipal Council, Shivpuri and others
Madhya Pradesh High Court · (2006) ILR (MP) 952 : (2008) 3 MPLJ 153
Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 — Section 2(e), 2(e)(i)
High Courts12 Sept 2005Allowed
Biaora Constructions (P.) Ltd. Vs Director of Income Tax (Investigation) and Others
Madhya Pradesh High Court · (2006) 202 CTR 73 : (2006) 281 ITR 247 : (2006) 153 TAXMAN 252
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 131, 132, 132A, 132A(1)
High Courts12 Sept 2005Allowed
Amritlal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) CriLJ 888 : (2006) 1 DMC 630 : (2006) 3 JLJ 85 : (2006) 1 MPLJ 610
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts12 Sept 2005
Sukhlal Vs Succha Singh and Another
Madhya Pradesh High Court · (2006) 2 ACC 184 : (2006) ACJ 2600
Motor Vehicles Act, 1988 — Section 173
High Courts12 Sept 2005Allowed
Savita Rai Vs Sunil Kumar Rai
Madhya Pradesh High Court · (2006) 2 MPLJ 111
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts09 Sept 2005
Patiraj Singh Vs National Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2007) ACJ 944
Motor Vehicles Act, 1988 — Section 149
High Courts09 Sept 2005
Netram Vs Vijay Kumar and Others
Madhya Pradesh High Court · (2006) 2 MPHT 94
Penal Code, 1860 (IPC) — Section 304, 337, 379
High Courts09 Sept 2005
Bhavna Sharma Vs Amanullah and Others
Madhya Pradesh High Court · (2006) 2 ACC 505
High Courts09 Sept 2005
Ashok Kumar Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 4 MPLJ 589
High Courts08 Sept 2005Allowed
Narendra Singh and Another Vs Govind and Another
Madhya Pradesh High Court · (2006) ACJ 2656
High Courts08 Sept 2005Dismissed
Commissioner of Wealth-tax Vs Kalani Industries P. Ltd.
Madhya Pradesh High Court · (2006) 286 ITR 425 : (2006) 155 TAXMAN 524
Finance Act, 1983 — Section 40(2), 40(3)Wealth Tax Act, 1957 — Section 27A
High Courts08 Sept 2005Allowed
Smt. Phoolbai and Another Vs M/s Gopal Grain Trading Store and Another
Madhya Pradesh High Court · (2006) 2 MPJR 307
High Courts07 Sept 2005
Devendra Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (2006) 3 ACC 87