High Courts15 Jun 2026
Rajendra Kumar & Ors. Vs Dindayal Khatik & Ors.
Madhya Pradesh High Court · (2026) 06 MP CK 0879
Indian Succession Act-Section 63Indian Evidence Act-Section 68Code of Civil Procedure-Order 6 Rule 2
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,602 judgments · page 14 of 2,481
High Courts15 Jun 2026Dismissed
Pooja And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0705
Indian Penal Code, 1860-Section 120B, 201, 409, 420, 467, 468, 471Essential Commodities Act, 1955-Section 3, 7Information Technology Act, 2000-Section 65
High Courts15 Jun 2026Dismissed
Rajkumar (Decd.) Thru: Smt.Dhanpatdevi (Deceased And Deleted As Per Court Order Dt. 04/092024) And O And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0704
Land Acquisition Act, 1894-Section 4, 4(1), 6, 11, 18, 28(A), 28A(1), 54
High Courts15 Jun 2026Disposed Of
Brajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0703
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2), 118(1), 296, 351(2)
High Courts15 Jun 2026Allowed/ Disposed Of
Deepak Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0702
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Code Of Criminal Procedure, 1973-Section 437(3), 439Bharatiya Nyaya Sanhita, 2023-Section 64(1), 64(2)(m), 137(2)
High Courts15 Jun 2026Allowed/ Disposed Of
Santosh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0701
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 64(1), 87, 351(3)Code Of Criminal Procedure, 1973-Section 438(2)
High Courts15 Jun 2026Allowed
Mohd Shareef Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0700
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 482Code Of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471
High Courts15 Jun 2026Allowed
Kumari X Through Natural Guardian Mother Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0699
Constitution Of India, 1950-Article 226Protection Of Children From Sexual Offences Act, 2012-Section 5(I)Bharatiya Nyaya Sanhita, 2023-Section 64(2)(F), 64(2)(M)
High Courts15 Jun 2026Disposed Of
Prosecutrix X Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0698
Constitution Of India, 1950-Article 21Medical Termination Of Pregnancy Act, 1971-Section 3(2), 3(2B), 4
High Courts15 Jun 2026Disposed Of
P.C. Verma Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0697
Constitution Of India, 1950-Article 226Madhya Pradesh Public Works Department Engineer-In-Chief And Chief Engineers Recruitment And Conditions Of Service Rules, 1983-Rule 6
High Courts15 Jun 2026Allowed/ Disposed Of
Indramani Patel Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0696
High Courts12 Jun 2026Disposed Of
Deepak Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0629
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2), 46
High Courts12 Jun 2026Disposed Of
Kailash Chandra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0628
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)Evidence Act, 1872-Section 27
High Courts12 Jun 2026Allowed
Pooran Adiwasi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0627
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 184, 480(3), 483Indian Penal Code, 1860-Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012-Section 5L, 6
High Courts12 Jun 2026
Naeem Khan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0626
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 14A, 15(A)
High Courts12 Jun 2026Disposed Of
Subhash Ganwani Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0625
Motor Vehicles Act, 1988-Section 72, 74, 76, 79, 80, 87, 87(1)(c)
High Courts12 Jun 2026
Abhishek Patel Vs Indore Municipal Corporation And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0624
Madhya Pradesh Municipal Corporation Act, 1956-Section 295(3)
High Courts12 Jun 2026Dismissed
Rajkumar And Others Vs Jana Small Finance Bank Ltd And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0623
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026Disposed Of
Pradeep Bhandari And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0622
Madhya Pradesh Municipalities Act, 1961-Section 221
High Courts12 Jun 2026Dismissed
Satish Vishwakarma And Others Vs Branch Manager Hdfc Jeevan Beema Comapnay Ltd. And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0621
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)