COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,389 of 2,383

High Courts20 Jan 2006Allowed

State of M.P. and Others Vs Rameshwar Dayal and Others

Madhya Pradesh High Court · (2006) 2 JLJ 17

Constitution of India, 1950 — Article 14, 16, 227, 309Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10(8), 14Madhya Pradesh Standard Standing Orders Act, 1960 — Section 6(1), 6(2)

Read judgment

High Courts19 Jan 2006Allowed

Mrs. Anita Sharma and Another Vs Ramjilal Sharma

Madhya Pradesh High Court · (2006) 1 DMC 786 : (2006) 2 MPHT 99 : (2006) 3 MPLJ 96

Criminal Procedure Code, 1973 (CrPC) — Section 125

Read judgment

High Courts19 Jan 2006Dismissed

Laxman Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 1 MPHT 503

Land Acquisition Act, 1894 — Section 23(1), 34

Read judgment

High Courts19 Jan 2006

Smt. Shakeela Bano and Another Vs Mohd. Bismil Siraj

Madhya Pradesh High Court · AIR 2006 MP 192

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 115

Read judgment

High Courts18 Jan 2006Allowed

Kiran Kumar Vs State of M.P.

Madhya Pradesh High Court · (2006) 01 MP CK 0117

Read judgment

High Courts18 Jan 2006Allowed

Pravinchandra and Another Vs State of M.P.

Madhya Pradesh High Court · (2006) ILR (MP) 640 : (2006) 3 JLJ 252 : (2006) 1 MPLJ 578 : (2006) 2 RCR(Criminal) 498

Drugs and Cosmetics Act, 1940 — Section 15, 18, 18A, 23(4), 25

Read judgment

High Courts18 Jan 2006Dismissed

Bhushan and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 3 MPJR 165

Penal Code, 1860 (IPC) — Section 149, 307, 325, 34

Read judgment

High Courts18 Jan 2006Dismissed

Pooran Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 1 MPHT 498

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts18 Jan 2006

Kamal Kishore and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 2006 MP 167 : (2006) ILR (MP) 473 : (2006) 3 JLJ 27 : (2006) 2 MPHT 45 : (2007) 1 MPLJ 181

Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 20A, 20A(1), 20A(2), 20A(4), 26Gwalior State Forest Act, 1962 — Section 5, 6

Read judgment

High Courts18 Jan 2006Dismissed

Gokul Agro Industries Vs Dasri and Another

Madhya Pradesh High Court · (2007) ACJ 1562

Employees Compensation Act, 1923 — Section 10, 30

Read judgment

High Courts17 Jan 2006

Anusuiyabai and Others Vs Fakhruddin and Others

Madhya Pradesh High Court · (2006) 01 MP CK 0081

Penal Code, 1860 (IPC) — Section 279, 304A, 337

Read judgment

High Courts17 Jan 2006Allowed

Basant Kumar Purohit Vs Raju Pandey and Others

Madhya Pradesh High Court · (2007) ACJ 2076

Read judgment

High Courts17 Jan 2006Allowed

Genda Lal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2006) 2 MPHT 38 : (2006) 2 MPJR 38 : (2006) 3 MPLJ 360

Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122, 2, 40, 89, 92

Read judgment

High Courts17 Jan 2006Allowed

Nohri Kol Vs Lazim Khan and Others

Madhya Pradesh High Court · (2006) 01 MP CK 0012

Read judgment

High Courts16 Jan 2006Dismissed

The Branch Manager, LIC of India and Another Vs Ku. Ankita and Another

Madhya Pradesh High Court · AIR 2006 MP 195 : (2007) 2 JLJ 417 : (2006) 1 MPLJ 419

Civil Procedure Code, 1908 (CPC) — Section 102, 115, 96

Read judgment

High Courts16 Jan 2006

Meena and Others Vs Madhya Pradesh State Road Trans. Corpn. and Another

Madhya Pradesh High Court · (2006) 2 ACC 201 : (2006) ACJ 2383

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts16 Jan 2006Allowed

Mahadev Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 3 ACC 370 : (2007) ACJ 1778 : (2006) CriLJ 4246 : (2006) 2 MPHT 146 : (2006) 1 MPLJ 622 : (2006) 2 RCR(Criminal) 483

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 338, 80

Read judgment

High Courts13 Jan 2006Allowed