High Courts01 Feb 2006
Mohd. Latif and Another Vs Rashid Khan and Another
Madhya Pradesh High Court · (2007) ACJ 1380 : (2006) 2 MPHT 112
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,387 of 2,383
High Courts01 Feb 2006
Tejmal Vs Rajesh
Madhya Pradesh High Court · AIR 2006 MP 131 : (2006) 2 MPHT 149
Stamp Act, 1899 — Article 23, 35Stamp Duties Act — Section 36, 61
High Courts31 Jan 2006Dismissed
Madarsa Takbmul Quran and others Vs Fatima Bi and others
Madhya Pradesh High Court · (2006) 3 MPLJ 91
Waqf Act, 1995 — Section 83(9)
High Courts31 Jan 2006Allowed
Shephali Builders and Contractors Vs Bharat Sanchar Nigam Ltd. and Others
Madhya Pradesh High Court · (2007) 2 CTLJ 350 : (2006) 1 MPHT 476 : (2007) 1 MPJR 363 : (2006) 2 MPLJ 102
Constitution of India, 1950 — Article 226, 227
High Courts31 Jan 2006Dismissed
Union of India (UOI) Vs General Secretary Co-ordination Committee of SPM Union, Security Paper Mill and Others
Madhya Pradesh High Court · (2007) 2 JLJ 440 : (2006) 3 MPLJ 175
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(1)(2), 58(2)Industrial Disputes Act, 1947 — Section 12(3), 19(2), 33(1)
High Courts31 Jan 2006
Sagardeep Advertising Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2007) ILR (MP) 450
Constitution of India, 1950 — Article 14
High Courts30 Jan 2006Allowed
Bhawanidas Laxman Das Vs Additional Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (2006) ILR (MP) 674
Madhya Pradesh General Sales Tax Act, 1958 — Section 29(6), 29(8)
High Courts30 Jan 2006Allowed
D and H Secheron Electrodes Pvt. Ltd. Vs Lawrence Rebello
Madhya Pradesh High Court · (2006) 2 MPHT 26
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13), 31(3), 61, 62
High Courts30 Jan 2006Dismissed
Munna Lal Yadav Vs Dr. Hari Singh Gour and Another
Madhya Pradesh High Court · (2006) 01 MP CK 0033
Government of India Act, 1935 — Section 240(3)
High Courts30 Jan 2006Allowed
Employers in relation to the Management of Bijuri Sub Area, South Eastern Coalfields Ltd. Vs General Secretary, M.P. Koyla Mazdoor Sabha and Another
Madhya Pradesh High Court · (2006) 110 FLR 507
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2), 2(1)Industrial Disputes Act, 1947 — Section 17B, 2, 25B, 25F
High Courts27 Jan 2006
Raghvendra and others Vs State of M.P.
Madhya Pradesh High Court · (2006) 4 MPLJ 83
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 319, 319(1), 397Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364(A)
High Courts27 Jan 2006
Narmada Valley Development Authority and others Vs Vasudev R. Mendiratta and another
Madhya Pradesh High Court · (2006) 3 MPLJ 75
Arbitration and Conciliation Act, 1996 — Section 9
High Courts27 Jan 2006Dismissed
Ashok M. Patel Vs Union of India (UOI)
Madhya Pradesh High Court · (2007) 291 ITR 336
Income Tax Act, 1961 — Section 143, 144, 148, 260A
High Courts27 Jan 2006
Shiva Devi Jadon and Another Vs Shiv Kumar Sharma and Others
Madhya Pradesh High Court · (2006) 2 MPLJ 250
Motor Vehicles Act, 1988 — Section 147
High Courts27 Jan 2006Allowed
Mohmmad Ali Vs State of M.P.
Madhya Pradesh High Court · (2006) CriLJ 1368 : (2006) 2 MPJR 301 : (2006) 3 MPLJ 49
Criminal Procedure Code, 1973 (CrPC) — Section 41(1)Penal Code, 1860 (IPC) — Section 379, 403
High Courts27 Jan 2006
Chandrabhan Brijmohan and Co. and Another Vs Assistant Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (2006) 2 MPHT 55 : (2006) 2 MPLJ 135
Constitution of India, 1950 — Article 226, 227Madhya Pradesh General Sales Tax (Amendment) Act, 1978 — Section 20, 20(2)Madhya Pradesh General Sales Tax Act, 1958 — Section 18, 18(6), 18(8), 18(9), 19
High Courts27 Jan 2006Dismissed
Rajiv Chouksey Vs Smt. Kirti Chouksey and Another
Madhya Pradesh High Court · (2006) 2 MPHT 137 : (2006) 3 MPLJ 58
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Guardians and Wards Act, 1890 — Section 47
High Courts27 Jan 2006
Sundaram Exhibitions (P) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 202 CTR 408 : (2006) 154 TAXMAN 132
Income Tax Act, 1961 — Section 256(1)
High Courts27 Jan 2006
Ashok M. Patel Vs Union of India
Madhya Pradesh High Court · (2006) 153 TAXMAN 518
Income Tax Act, 1961 — Section 143, 144, 148, 260AWealth Tax Act, 1957 — Section 17
High Courts27 Jan 2006Dismissed
Sanjay Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2008) 298 ITR 363