High Courts10 Feb 2006
Jugal Kishore and Others Vs Ram Singh and Others
Madhya Pradesh High Court · (2006) 2 ACC 154
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,385 of 2,383
High Courts10 Feb 2006Dismissed
Commissioner of Income Tax Vs Jagdish Kalani
Madhya Pradesh High Court · (2006) 203 CTR 367 : (2007) 295 ITR 539 : (2007) 163 TAXMAN 267
Income Tax Act, 1961 — Section 143(3), 260A, 263
High Courts10 Feb 2006Dismissed
Noor Mohammad Vs Dev Bux and Others
Madhya Pradesh High Court · (2006) 02 MP CK 0028
Civil Procedure Code, 1908 (CPC) — Section 100, 80Madhya Pradesh Land Revenue Code, 1959 — Section 257Specific Relief Act, 1963 — Section 34
High Courts10 Feb 2006Dismissed
Nagar Palika Nigam Vs Gopal Krishna
Madhya Pradesh High Court · (2006) 2 MPLJ 515
Madhya Pradesh Municipal Corporation Act, 1956 — Section 293, 299
High Courts10 Feb 2006Dismissed
Commissioner of Income Tax Vs Nai Dunia
Madhya Pradesh High Court · (2006) 203 CTR 70 : (2006) 154 TAXMAN 493
Income Tax Act, 1961 — Section 260A, 260A(4), 36(1)
High Courts08 Feb 2006Dismissed
Jagdish Prasad Agarwal and Another Vs Raj Kumar and Another
Madhya Pradesh High Court · (2006) 2 MPLJ 603
Contract Act, 1872 — Section 56
High Courts08 Feb 2006Dismissed
Lal Saheb Singh Vs M.P. Electricity Board, Rampur and another
Madhya Pradesh High Court · (2006) 4 MPLJ 243
Constitution of India, 1950 — Article 226
High Courts08 Feb 2006Dismissed
Jagdish Prasad Agrawal and another Vs Raj Kumar s/o Radheshyam Agrawal and another
Madhya Pradesh High Court · (2006) 2 MPLJ 603
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3, 4Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 56
High Courts08 Feb 2006Allowed
Baldeo Singh and others Vs Narbada Prasad and others
Madhya Pradesh High Court · (2006) 4 MPLJ 374
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(3), 11(5)
High Courts08 Feb 2006Allowed
Asaf Ali Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 3 MPLJ 592
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 116(3), 117, 151Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 13, 5(b), 6(c), 8, 9
High Courts07 Feb 2006Allowed
Smith Kline Beecham Asia Pvt. Ltd. (Glaxo Smith Kline Asia Pvt. Ltd.) and others Vs State of M.P.
Madhya Pradesh High Court · (2006) 2 MPLJ 472 : (2006) 3 RCR(Criminal) 477
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17A, 17B, 18(a)(vi), 18(c), 18A
High Courts07 Feb 2006
National Insurance Company Limited Vs Uma Shanker (Dead) through L.Rs. and Others
Madhya Pradesh High Court · (2007) 1 ACC 405
High Courts07 Feb 2006
Oriental Insurance Company Vs Misro Devi and Others
Madhya Pradesh High Court · (2006) 2 ACC 840
Motor Vehicles Act, 1988 — Section 171, 173
High Courts07 Feb 2006Allowed
Kilpest Private Limited, Formulators of Pesticides and A.K. Pandey, Assistant Manager, Kilpest Private Limited Vs State of M.P. and U.S. Saiyam, Deputy Director (Agriculture)
Madhya Pradesh High Court · (2008) 1 MPJR 342
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24, 24(1), 24(4)
High Courts07 Feb 2006Allowed
Jaipal Singh Chandel Vs State of M.P.
Madhya Pradesh High Court · (2006) 4 MPLJ 56 : (2006) 4 RCR(Criminal) 876
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Madhya Pradesh Co-operative Societies Act, 1960 — Section 76(2)Penal Code, 1860 (IPC) — Section 406, 409, 467, 468, 471
High Courts07 Feb 2006
United India Insurance Co. Ltd. Vs Mangaliya and Others
Madhya Pradesh High Court · (2006) 02 MP CK 0083
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 146, 147, 149, 163A, 166
High Courts07 Feb 2006Dismissed
Shivam Marketing Company Vs State of M.P. and others
Madhya Pradesh High Court · (2006) 2 MPLJ 391
High Courts07 Feb 2006Dismissed
Mukesh Kumar Singhal Vs Nagar Palika Parishad
Madhya Pradesh High Court · (2006) ILR (MP) 1336 : (2006) 3 MPHT 24 : (2006) 2 MPLJ 229
Contract Act, 1872 — Section 73
High Courts07 Feb 2006Allowed
Bank of Rajasthan Ltd. Vs Panama Chemical Works and others
Madhya Pradesh High Court · (2006) 3 MPLJ 143
Penal Code, 1860 (IPC) — Section 120B, 34, 407, 420
High Courts07 Feb 2006Allowed
Raj Bahadur Singh Vs State of M.P.
Madhya Pradesh High Court · (2006) 02 MP CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302