COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,390 of 2,383

High Courts12 Jan 2006

Nav Bharat Corporation Vs Madhya Pradesh Electricity Board

Madhya Pradesh High Court · (2006) ILR (MP) 600 : (2006) 2 JLJ 311 : (2006) 2 MPHT 72 : (2006) 2 MPLJ 306

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, 20Contract Act, 1872 — Section 191, 192, 73Electricity (Supply) Act, 1948 — Section 12, 5

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High Courts12 Jan 2006Allowed

R.P. Khare Vs State of M.P. and others

Madhya Pradesh High Court · (2006) ILR (MP) 619 : (2006) 4 MPLJ 436

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(2)

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High Courts10 Jan 2006Allowed

M.P. Electricity Board Vs Manoj Kumar and others

Madhya Pradesh High Court · (2006) 2 MPLJ 432

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62

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High Courts10 Jan 2006

Commissioner of Sales Tax, M.P. Vs M/S Eastern Air Products (P) Ltd., Bhopal

Madhya Pradesh High Court · (2006) ILR (MP) 428 : (2006) 3 MPLJ 184

Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 17(3)(b)

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High Courts10 Jan 2006Dismissed

Ghasiram Garewal through L.Rs.. Vs Sharifa Bai and others

Madhya Pradesh High Court · (2006) 4 MPLJ 460

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)

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High Courts10 Jan 2006Allowed

Kusumchand Sharadchand and Another Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (2006) 201 CTR 385(1) : (2006) 286 ITR 370 : (2006) 2 MPLJ 18 : (2006) 153 TAXMAN 458

Income Tax Act, 1961 — Section 2(31), 271(1), 276C, 277, 278Penal Code, 1860 (IPC) — Section 420, 511

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High Courts10 Jan 2006Dismissed

Jaipal Singh Vs Girish Chandra Patwa and others

Madhya Pradesh High Court · (2006) 3 MPLJ 600

Madhya Pradesh Municipalities Act, 1961 — Section 21, 24, 24(1)(c), 35, 45Representation of the People Act, 1951 — Section 97, 97(1)

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High Courts10 Jan 2006

Regional Director, Employees' State Insurance Corporation and Others Vs Ram Kumar Suresh Kumar Timber Merchant

Madhya Pradesh High Court · (2006) 110 FLR 698 : (2006) 1 MPLJ 519

Employees State Insurance Act, 1948 — Section 75, 82

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High Courts09 Jan 2006Allowed

Dharmendra Vs State of M.P.

Madhya Pradesh High Court · (2006) 1 MPLJ 436

Criminal Procedure Code, 1973 (CrPC) — Section 391, 482

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High Courts09 Jan 2006

Mangleshwar Singh Vs Vijay and Others

Madhya Pradesh High Court · (2006) 1 JLJ 356

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 401(3)Penal Code, 1860 (IPC) — Section 294, 304, 307, 326, 332

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High Courts09 Jan 2006

Bank of India Vs Earnest Health Care Ltd.

Madhya Pradesh High Court · (2008) 86 SCL 230

Companies Act, 1956 — Section 433(e)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

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High Courts09 Jan 2006Dismissed

Smt. Sharda Vs Purushottam

Madhya Pradesh High Court · (2006) 2 MPHT 102 : (2006) 1 MPLJ 600 : (2006) 2 RCR(Criminal) 487

Criminal Procedure Code, 1973 (CrPC) — Section 125, 25(1), 397Penal Code, 1860 (IPC) — Section 494

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High Courts09 Jan 2006

Laxmichand Dayabhai (Exports) Company Vs Prestige Food Ltd.

Madhya Pradesh High Court · (2007) 1 BC 196 : (2009) 149 CompCas 235 : (2006) 6 CompLJ 331

Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 22

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High Courts09 Jan 2006Allowed

Satna Cement Works and others Vs Divisional Assistant Commissioner, Commercial Tax and others

Madhya Pradesh High Court · (2006) 3 MPLJ 442

Central Sales Tax Act, 1956 — Section 10A

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High Courts09 Jan 2006

Hare Singh Solanki Vs Ramaji Marathe and Others

Madhya Pradesh High Court · (2006) 4 ACC 683

Motor Vehicles Act, 1988 — Section 166

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High Courts07 Jan 2006Dismissed

Rajesh Kumar Motilal Soni Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2006) 153 TAXMAN 536

Income Tax Act, 1961 — Section 260A, 260A(4)

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High Courts06 Jan 2006Allowed

Basant Kumar Jain Vs Gulab Chandra Goyal

Madhya Pradesh High Court · (2006) 4 MPLJ 567

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(e), 12(1)(h)

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High Courts06 Jan 2006Dismissed

Petcare, Division of Tetragon Chemie Pvt. Ltd., Bangalore Vs M.P. Medical and Sales Representative Association, Bhopal

Madhya Pradesh High Court · (2006) 2 MPLJ 574

Industrial Disputes Act, 1947 — Section 33C(2), 36(3)

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High Courts06 Jan 2006Dismissed

Ser Singh and Others Vs Kripal Singh (deceased) through L.Rs. and Others

Madhya Pradesh High Court · AIR 2006 MP 199

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 102, 103, 104, 114

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High Courts06 Jan 2006Allowed

Triveni Sharan Mishra Vs Life Insurance Corporation of India and Others

Madhya Pradesh High Court · (2007) 2 JLJ 425 : (2006) 2 MPLJ 339

Constitution of India, 1950 — Article 14

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