High Courts29 Mar 2006
Paar Singh Vs Juwan Singh and Others
Madhya Pradesh High Court · (2007) 1 ACC 522
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,376 of 2,383
High Courts29 Mar 2006
Chandrasekhar and Others Vs M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (2006) 4 ACC 338
High Courts28 Mar 2006Dismissed
Samah Thapu Abraham Joseph Vs State of Madhya Pradesh through P.S. Vindhya Nagar
Madhya Pradesh High Court · (2006) 03 MP CK 0142
High Courts28 Mar 2006
Commissioner of Wealth Tax Vs A.A. Patel (Dead) by LR Ramesh A. Patel
Madhya Pradesh High Court · (2006) 203 CTR 157 : (2006) 155 TAXMAN 14
Income Tax Act, 1961 — Section 142AWealth Tax Act, 1957 — Section 16A(6), 27(1)
High Courts28 Mar 2006
Smt. Shail Shrivastava and Others Vs Shri Harish Chauksi and Others
Madhya Pradesh High Court · (2007) ACJ 628
Income Tax Act, 1961 — Section 88Motor Vehicles Act, 1988 — Section 163A, 166, 170, 173Penal Code, 1860 (IPC) — Section 304A
High Courts28 Mar 2006Dismissed
Gafoor Khan Vs Sultan Jehan through L.Rs.. and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 112
Limitation Act, 1963 — Section 14Madhya Pradesh Land Revenue Code, 1959 — Section 110, 190, 390
High Courts28 Mar 2006Dismissed
Vallabh Bhai Vs Vastuvid Evam Parimapak Sangh, Indore
Madhya Pradesh High Court · (2006) 3 MPLJ 66
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(g), 12(1)(h), 20
High Courts28 Mar 2006Allowed
Sushil Ranjan Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 4 MPLJ 20
Criminal Procedure Code, 1973 (CrPC) — Section 482, 561APenal Code, 1860 (IPC) — Section 294, 302, 506BScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 23, 3(1), 3(2), 4
High Courts28 Mar 2006Dismissed
Steel Ingots Ltd. Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2008) 296 ITR 228
Income Tax Act, 1961 — Section 260A, 271, 68
High Courts28 Mar 2006Dismissed
Gafoor Khan Vs Sultan Jehan deceased through LRs. Rajamiva and others
Madhya Pradesh High Court · (2006) 3 MPLJ 112
Limitation Act, 1963 — Section 14
High Courts28 Mar 2006Dismissed
B.B. Verma and Another Vs The State of M.P. and Another
Madhya Pradesh High Court · (2007) ILR (MP) 1167
Madhya Pradesh Madhyastham Adhikaran (Sanshodhan) Adhiniyam, 1993 — Section 7
High Courts28 Mar 2006Dismissed
Commissioner of Income Tax Vs Digvijay Singh
Madhya Pradesh High Court · (2007) 213 CTR 490 : (2007) 292 ITR 314
Income Tax Act, 1961 — Section 147, 260AWealth Tax Act, 1957 — Section 17, 27A
High Courts28 Mar 2006Allowed
Chandra Bhushan and Laxmi Prasad (since deceased) Chhota @ Chuttan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 03 MP CK 0082
Arms Act, 1959 — Section 25, 25(1), 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 27
High Courts28 Mar 2006
Deputy Commissioner of Income Tax Vs TurqUnion of Indiase Investment and Finance Ltd. Turquoise Investment and Finance Ltd. Vs Asstt. Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 202 CTR 395 : (2008) 299 ITR 143 : (2006) 154 TAXMAN 80
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 119, 143(1), 260A, 4, 5
High Courts28 Mar 2006
State of M.P. and Another Vs Mohammed deceased through Nisar Ahmed and Others Administrator, Mpl. Corporation and Another Vs Nisar Ahmed and Others
Madhya Pradesh High Court · (2006) 03 MP CK 0040
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 151
High Courts28 Mar 2006
Ashok Vs State of M.P.
Madhya Pradesh High Court · (2006) 2 JLJ 229
Criminal Procedure Code, 1973 (CrPC) — Section 105, 105C, 105D, 105G, 482
High Courts27 Mar 2006
Raj Kumar Agrawal Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2008) 296 ITR 231
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148, 149
High Courts27 Mar 2006Dismissed
Jeewan Kumar Jain and Another Vs M.P. Electricity Board and Another
Madhya Pradesh High Court · (2006) 03 MP CK 0043
Electricity Act, 1910 — Section 15, 26, 26(1), 26(6)
High Courts24 Mar 2006
Madhya Pradesh Rajya Beej Avam Farm Vikas Nigam and Another Vs Manohar Lal Rathi and Others
Madhya Pradesh High Court · (2006) 3 MPJR 145
Interest Act, 1978 — Section 3Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(a)Transfer of Property Act, 1882 — Section 111
High Courts24 Mar 2006Dismissed
Commissioner of Income Tax Vs Gom Industries Ltd.
Madhya Pradesh High Court · (2006) 203 CTR 66 : (2008) 299 ITR 42 : (2007) 160 TAXMAN 451
Income Tax Act, 1961 — Section 260A, 36(1)