High Courts21 Mar 2006Allowed
Ashok Agrawal Vs Indore Development Authority and Another
Madhya Pradesh High Court · (2007) 2 MPJR 32
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 58, 85, 86
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,378 of 2,383
High Courts21 Mar 2006Allowed
Akhil Agrawal Vs Indore Development Authority and Another
Madhya Pradesh High Court · (2008) 2 MPJR 2
Evidence Act, 1872 — Section 115Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 85
High Courts21 Mar 2006Dismissed
Shri Mahesh Kumar Sarate Vs Madhya Pradesh Adivasi Vitta Avam Vikas Nigam and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 538
Constitution of India, 1950 — Article 14, 16, 226Leave Rules — Rule 29
High Courts20 Mar 2006Allowed
Brijwasi Lal Mishra and Others Vs Rajendra Kumar Singh and Others
Madhya Pradesh High Court · (2006) 03 MP CK 0121
Motor Vehicles Act, 1988 — Section 166, 168, 5
High Courts20 Mar 2006Dismissed
Gafoor Khan Vs Sultan Jehan deceased through L.Rs. Rajamiya and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 112
Limitation Act, 1963 — Section 14Madhya Pradesh Land Revenue Code, 1959 — Section 110, 190
High Courts20 Mar 2006Allowed
Ram Charan Pandey Vs Zila Sahakari Kendriya Bank Maryadit through its Manager and Shri Gyanendra Singh
Madhya Pradesh High Court · (2006) 03 MP CK 0035
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts20 Mar 2006Allowed
Salamuddin Vs The State of M.P.
Madhya Pradesh High Court · (2006) 03 MP CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 307
High Courts17 Mar 2006Dismissed
Badrilal and Others Vs Manibai and Others
Madhya Pradesh High Court · AIR 2006 MP 117
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49
High Courts14 Mar 2006Allowed
Madhu Pasreeja and Ku. Lajwanti Sharma Vs Municipal Corporation
Madhya Pradesh High Court · (2006) 03 MP CK 0120
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 58, 58(1)
High Courts14 Mar 2006Allowed
Dashrath Patil Vs Western Coal Field Limited
Madhya Pradesh High Court · (2006) 03 MP CK 0119
Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 2006
Jagdish Chandra Sharma Vs Rani Durgawati Vishwavidyalaya
Madhya Pradesh High Court · (2006) 03 MP CK 0114
Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 2006
Bhagvantibai and Others Vs Dhan Singh and Others
Madhya Pradesh High Court · (2006) 3 ACC 516 : (2007) ACJ 2345
Motor Vehicles Act, 1988 — Section 173
High Courts14 Mar 2006Dismissed
National Insurance Co. Ltd. Vs Prema Bai and Others
Madhya Pradesh High Court · (2008) ACJ 452
Motor Vehicles Act, 1988 — Section 2
High Courts14 Mar 2006Dismissed
Murari Lal Vs Rukhasana and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 562
Transfer of Property Act, 1882 — Section 58
High Courts14 Mar 2006Allowed
Devkabai and Others Vs Union of India (UOI)
Madhya Pradesh High Court · (2007) ACJ 2380 : AIR 2006 MP 201 : (2006) 3 MPJR 362 : (2006) 4 MPLJ 542
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 21, 23
High Courts14 Mar 2006
United India Insurance Company Limited Vs Smt. Kaushalya Bai and Others
Madhya Pradesh High Court · (2006) 03 MP CK 0053
General Clauses Act, 1897 — Section 27Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1), 166
High Courts14 Mar 2006Dismissed
P.K. Shukla Vs Executive Engineer and Others
Madhya Pradesh High Court · (2007) ACJ 1
Workmens Compensation Act, 1923 — Section 12(1), 12(2)
High Courts14 Mar 2006Dismissed
Union Public Service Commission Vs L.P. Tiwari and Others
Madhya Pradesh High Court · (2006) 2 MPLJ 402
Constitution of India, 1950 — Article 226, 227Forest Service (Appointment by Promotion) Regulations, 1966 — Rule 5, 5(3AA), 6, 6A, 7
High Courts14 Mar 2006
Mahakaushal Builders Welfare Association Vs Supdt. of Cus. and C. Ex.
Madhya Pradesh High Court · (2006) 03 MP CK 0039
High Courts14 Mar 2006
Kamlabai and Others Vs Soban Singh and Others
Madhya Pradesh High Court · (2007) ACJ 2149
Motor Vehicles Act, 1988 — Section 173