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Madhya Pradesh High Court judgments

47,657 judgments · page 1,375 of 2,383

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High Courts04 Apr 2006

Sub Area Manager Vs General Secretary, M.P.C.W.F. (Case of Shri Janeshwar Tiwari) and The Presiding Officer, CGIT

Madhya Pradesh High Court · (2006) 3 MPJR 133

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
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High Courts04 Apr 2006Allowed

Nepa Limited and Another Vs Commissioner of Commercial Tax and Others

Madhya Pradesh High Court · (2007) 8 VST 243

Income Tax Act, 1961 — Section 263
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High Courts04 Apr 2006Dismissed

Commissioner of Income Tax Vs Siddharth Tubes Ltd.

Madhya Pradesh High Court · (2008) 296 ITR 221

Income Tax Act, 1961 — Section 143, 154, 263, 80HH, 80HHC
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High Courts04 Apr 2006Dismissed

Chhagan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 04 MP CK 0084

Penal Code, 1860 (IPC) — Section 302, 323, 452
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High Courts04 Apr 2006Allowed

Ramchandra and Another Vs Shivnarayan and Others

Madhya Pradesh High Court · (2007) ACJ 1661 : (2006) ILR (MP) 1552

Motor Vehicles Act, 1988 — Section 122, 126, 2
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High Courts04 Apr 2006

Hotel Neelkamal Vs Assistant Commercial Tax Officer, Commissioner of Commercial Tax and The State of Madhya Pradesh

Madhya Pradesh High Court · (2007) 5 VST 260

Central Excises and Salt Act, 1944 — Section 12Constitution of India, 1950 — Article 254Madhya Pradesh General Clauses Act, 1957 — Section 13, 8, 8(1)
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High Courts04 Apr 2006Allowed

Commissioner of Income Tax Vs Ferro Concrete Construction (I) (P) Ltd.

Madhya Pradesh High Court · (2006) 204 CTR 360 : (2008) 303 ITR 462 : (2006) 155 TAXMAN 45

Income Tax Act, 1961 — Section 260A
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High Courts04 Apr 2006Dismissed

Ramanuj Pandey Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2006) 04 MP CK 0063

Constitution of India, 1950 — Article 14Lunacy Act, 1912 — Section 13
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High Courts03 Apr 2006Allowed

Dena Bank Vs Ashok Traders and Another

Madhya Pradesh High Court · (2006) 04 MP CK 0057

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Contract Act, 1872 — Section 128Limitation Act, 1963 — Section 18
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High Courts03 Apr 2006

Gauribai and Others Vs Sheukh Anwar and Others

Madhya Pradesh High Court · (2006) 3 ACC 142

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High Courts03 Apr 2006Dismissed

Zila Sahkari Thok Bhandar Maryadit Chhatarpur Vs State of M.P. and others

Madhya Pradesh High Court · (2006) 3 MPLJ 515

Madhya Pradesh Co-operative Societies Act, 1960 — Section 77(14), 78
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High Courts31 Mar 2006Dismissed

Makhan Singh Dangi and Badal Singh Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 03 MP CK 0118

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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High Courts31 Mar 2006Dismissed

343, Karim Khan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 03 MP CK 0096

Constitution of India, 1950 — Article 141
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High Courts31 Mar 2006Allowed

State of Madhya Pradesh and Others Vs Shiv Narayan Singh Rajoriya and Another

Madhya Pradesh High Court · (2006) 111 FLR 68 : (2006) 3 MPLJ 319

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High Courts31 Mar 2006Allowed

Commissioner of Income Tax Vs D and H Secheron Electrodes Ltd.

Madhya Pradesh High Court · (2008) 298 ITR 101 : (2006) 157 TAXMAN 42

Income Tax Act, 1961 — Section 260A, 32AB, 50, 80E
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High Courts31 Mar 2006Dismissed

Shri Gopal Singh Chandel Vs State of M.P.

Madhya Pradesh High Court · (2006) 03 MP CK 0021

Constitution of India, 1950 — Article 215
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High Courts31 Mar 2006Allowed

Kulsum Bai and Others Vs D.C.M. Shriram Consolidated Ltd. and Another

Madhya Pradesh High Court · (2007) 2 CGLJ 6

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 100, 12(1)
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High Courts29 Mar 2006

Commissioner of Income Tax Vs Pankaj Kumar Jain

Madhya Pradesh High Court · (2007) 294 ITR 331

Income Tax Act, 1961 — Section 132, 158BB
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High Courts29 Mar 2006Allowed

Mahant Shri Trilokdas Guru Vs Sita Bai and others

Madhya Pradesh High Court · (2006) 3 MPLJ 87

Madhya Pradesh Land Revenue Code, 1959 — Section 158
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High Courts29 Mar 2006Dismissed

Dinesh Awasthi Vs State and Others

Madhya Pradesh High Court · (2006) 3 MPJR 140 : (2006) 3 MPLJ 605

Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 119
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