High Courts13 Apr 2006Allowed
United India Insurance Co. Ltd. Vs Kamodi Bai and Others
Madhya Pradesh High Court · (2007) ACJ 2031
Motor Vehicles Act, 1988 — Section 147, 149, 2
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,373 of 2,383
High Courts13 Apr 2006Dismissed
Bachchanram Agrahari Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 568
High Courts13 Apr 2006Allowed
Smt. Aneeta Joshi Vs Subhash Joshi
Madhya Pradesh High Court · (2006) 3 MPJR 319 : (2006) 4 MPLJ 336
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 397, 401
High Courts13 Apr 2006Dismissed
Rasid Khan Vs Jaggu and Bhagwan Das Both
Madhya Pradesh High Court · (2006) 04 MP CK 0065
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts13 Apr 2006Dismissed
Rajul Rajendranath Dubey Vs State of M.P.
Madhya Pradesh High Court · (2006) 04 MP CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts13 Apr 2006Dismissed
Raj Lal Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 241
High Courts13 Apr 2006Dismissed
Smt. Kavita Vs Harish Raisen
Madhya Pradesh High Court · (2006) ILR (MP) 837
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1), 28Penal Code, 1860 (IPC) — Section 498A, 506B
High Courts13 Apr 2006
Gaurishanker Dable and Others Vs Jagtar Singh and Others
Madhya Pradesh High Court · (2007) ACJ 2173
Motor Vehicles Act, 1988 — Section 173
High Courts13 Apr 2006
Rameshwarlal Purohit Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2008) 301 ITR 282
Madhya Pradesh Land Revenue Code, 1959 — Section 172
High Courts13 Apr 2006Dismissed
Rama Gauli Vs Sheik Matin
Madhya Pradesh High Court · (2006) 04 MP CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 151Evidence Act, 1872 — Section 101, 102Limitation Act, 1963 — Section 3
High Courts13 Apr 2006Allowed
M/s Gandhi Construction Company Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 2 MPJR 379
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19(1)
High Courts13 Apr 2006
Venkateshwaran Narayanan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 2 MPLJ 592 : (2006) 3 RCR(Criminal) 458
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17, 17(2), 17(4), 18, 18(A)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts13 Apr 2006Dismissed
Raja Bhaiya Tiwari and Others Vs Board of Secondary Education and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 163
High Courts12 Apr 2006Dismissed
Jeetu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 04 MP CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2006Allowed
Dlnesh Kumar and others Vs State of M.P.
Madhya Pradesh High Court · (2006) 3 MPLJ 82
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 304B
High Courts12 Apr 2006Dismissed
Commissioner of Income Tax Vs Motlay Finance P. Ltd.
Madhya Pradesh High Court · (2008) 303 ITR 414
Income Tax Act, 1961 — Section 260A
High Courts12 Apr 2006
Katoribai and Others Vs Jagannath and Others
Madhya Pradesh High Court · (2007) ACJ 1637
Motor Vehicles Act, 1988 — Section 170
High Courts12 Apr 2006Dismissed
Indian Infrastructure Equipment Ltd. and Another Vs Check-Post Officer, Commercial Tax Department and Others
Madhya Pradesh High Court · (2006) 2 MPLJ 527 : (2007) 9 VST 453
Constitution of India, 1950 — Article 226, 227
High Courts12 Apr 2006Allowed
Narulal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 04 MP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 174Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302, 376, 511
High Courts10 Apr 2006
Uma Rathore and Others Vs Om Prakash and Others
Madhya Pradesh High Court · (2007) 1 ACC 411 : (2008) ACJ 310
Motor Vehicles Act, 1988 — Section 163