High Courts10 Aug 2007Dismissed
Santosh Kaurav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 08 MP CK 0059
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,308 of 2,383
High Courts10 Aug 2007
Maryadit Vs Rameshchandra and Others
Madhya Pradesh High Court · (2007) 4 MPHT 105
Constitution of India, 1950 — Article 54Limitation Act, 1963 — Section 14
High Courts10 Aug 2007Dismissed
Smt. Zubeda and Others Vs Smt. Najma Afzal
Madhya Pradesh High Court · (2008) 1 MPLJ 638
Specific Relief Act, 1963 — Section 16, 29Stamp Act, 1899 — Section 29
High Courts10 Aug 2007
Van Vibhag Karmchari Griha Nirman Sahakari Sanstha Maryadit, Indore Vs Rameshchandra Hardiya and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 119
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 14
High Courts10 Aug 2007Dismissed
Chetan Patidar Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPJR 284
Madhya Pradesh Municipalities Act, 1961 — Section 5, 5(2)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 9
High Courts09 Aug 2007Allowed
Kedarnath Sharma Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1579 : (2008) 2 JLJ 400 : (2008) 1 MPHT 233
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 306
High Courts09 Aug 2007Dismissed
Smt. Chanda Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 137
Madhya Pradesh Municipalities Act, 1961 — Section 3Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts09 Aug 2007Dismissed
Commissioner of Income Tax Vs Narmada Ginning and Pressing Factory
Madhya Pradesh High Court · (2007) 213 CTR 500 : (2007) 294 ITR 409
FINANCE ACT, 2000 — Section 2Income Tax Act, 1961 — Section 113, 260A
High Courts09 Aug 2007Allowed
Manoj Modi Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1365 : (2007) 3 MPHT 536 : (2007) 4 MPLJ 386
Constitution of India, 1950 — Article 226
High Courts09 Aug 2007
Madhuri Vs State of M.P.
Madhya Pradesh High Court · (2007) CriLJ 4190 : (2007) ILR (MP) 1445
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 374Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts09 Aug 2007
M.P. State Co-operative Dairy Federation and Others Vs Madan Lal Chourasia
Madhya Pradesh High Court · (2007) 08 MP CK 0068
Constitution of India, 1950 — Article 12, 226
High Courts09 Aug 2007Dismissed
D.D. Sharma through Shri R.B. Singh, Attorney Vs Madhya Pradesh Rural Roads Development Authority Park Project Consultancy (P) Ltd. Vs Madhya Pradesh Rural Road Development Authority (MPRRDA)
Madhya Pradesh High Court · AIR 2008 MP 72 : (2008) 1 ARBLR 592 : (2008) 1 MPJR 55
Arbitration and Conciliation Act, 1996 — Section 11COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 254
High Courts09 Aug 2007
Arvind Kumar Jain and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 08 MP CK 0055
Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts09 Aug 2007Dismissed
Kallu Singh and Shankar Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 1434
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts09 Aug 2007Dismissed
Sonulal @ Sonelal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 08 MP CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Evidence Act, 1872 — Section 118, 27Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2007Dismissed
Mahendra Goyanka Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1360 : (2007) 3 JLJ 372 : (2007) 4 MPHT 514 : (2008) 1 MPLJ 189
Constitution of India, 1950 — Article 244Partnership Act, 1932 — Section 59
High Courts08 Aug 2007
Commissioner of Income Tax Vs Narmada Ginning and Pressing Factory
Madhya Pradesh High Court · (2008) 214 CTR 248 : (2007) 294 ITR 404
Income Tax Act, 1961 — Section 154, 155, 156, 220, 245D
High Courts08 Aug 2007Dismissed
State of Madhya Pradesh Vs Gopal Dariyav Singh and Others
Madhya Pradesh High Court · (2007) CriLJ 4585
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 172, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts08 Aug 2007
Commissioner of Income Tax Vs Narmada Ginning and Pressing Factory (No. 1)
Madhya Pradesh High Court · (2008) 214 CTR 248 : (2007) 294 ITR 404
Income Tax Act, 1961 — Section 154, 155, 156, 220, 245D
High Courts08 Aug 2007Allowed
Sarojini Mahule Vs Kailash Chandra Vishwakarma
Madhya Pradesh High Court · (2007) ILR (MP) 1456 : (2008) 3 MPHT 280 : (2008) 2 MPLJ 51
Civil Procedure Code, 1908 (CPC) — Section 152