High Courts27 Aug 2007
Uttara Soni and Others Vs Oriental Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2009) ACJ 276
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,306 of 2,383
High Courts27 Aug 2007Dismissed
Shashi Kumar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 4121 : (2007) ILR (MP) 1449
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts27 Aug 2007Allowed
Parmeshwardas Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 MPJR 125
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts24 Aug 2007Allowed
Rameshchandra Onkarlalji Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) CriLJ 933 : (2007) 4 MPLJ 474
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401Penal Code, 1860 (IPC) — Section 147, 148, 307, 506
High Courts24 Aug 2007Dismissed
Rajesh Kumar Vs Akesh Kumar and Another
Madhya Pradesh High Court · (2008) 1 MPLJ 221
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts24 Aug 2007
Diwan Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2008) 3 MPLJ 509
Madhya Pradesh Minor Minerals Rules, 1996 — Rule 17Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts23 Aug 2007
Sherwani and Others Vs Jagdish and Others
Madhya Pradesh High Court · (2009) ACJ 427
Motor Vehicles Act, 1988 — Section 166
High Courts23 Aug 2007Dismissed
Anoop Kumar Tiwari Vs Bharat Sanchar Nigam Limited and Others
Madhya Pradesh High Court · (2007) 4 MPHT 55
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2007Dismissed
Shyam Sundar Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 5 MPHT 217 : (2008) 4 MPLJ 652
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11, 4, 4(3)
High Courts23 Aug 2007Allowed
Satija Motors Pvt. Ltd. Station Road, Chhindwara and Another Vs Additional Commissioner, Commercial Tax, Jabalpur and Another
Madhya Pradesh High Court · (2008) 3 MPJR 18
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 69
High Courts23 Aug 2007
Badshah alias Taj Mohammad Vs State of M.P. and another
Madhya Pradesh High Court · (2007) 4 MPLJ 527
Arms Act, 1959 — Section 17(3)(b)
High Courts22 Aug 2007Allowed
Majeed Khan Vs Buddhu Khan and Others
Madhya Pradesh High Court · (2007) 08 MP CK 0056
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Aug 2007Dismissed
Smt. Saraswati @ Jaya Bichpuria Vs Smt. Archana Bichpuria
Madhya Pradesh High Court · (2007) 4 MPHT 131
Constitution of India, 1950 — Article 227
High Courts21 Aug 2007Dismissed
Jeevan Lal Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 3 MPHT 223 : (2008) 2 MPLJ 4
Madhya Pradesh Krishi Prayojan Ke Liye Upayog Ki Ja Rahi Dakhal Rahit Bhoomi Par Bhoomiswami Adhikaron Ka Pradan Kiya Jana (Vishesh Upbandh) Adhiniyam, 1984 — Section 3Madhya Pradesh Land Revenue Code, 1959 — Section 50
High Courts20 Aug 2007Dismissed
Shyamlal Vyas Vs Inderchand Jain and Others
Madhya Pradesh High Court · AIR 2008 MP 15 : (2007) 4 MPHT 366
Advocates Act, 1961 — Section 30, 34Constitution of India, 1950 — Article 129, 14, 142, 145, 226Contempt of Courts Act, 1971 — Section 10
High Courts17 Aug 2007
Mukesh Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 1774 : (2007) 4 MPHT 394
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts17 Aug 2007Allowed
Dharamdas Nechlani Vs The State Govt. of M.P.
Madhya Pradesh High Court · (2007) 4 MPHT 134
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7B
High Courts17 Aug 2007
Kusum and Others Vs Kamal and Another
Madhya Pradesh High Court · (2009) ACJ 1613
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 2, 304A
High Courts17 Aug 2007
State of Madhya Pradesh Vs Vasu Builders
Madhya Pradesh High Court · (2007) 08 MP CK 0043
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7
High Courts17 Aug 2007Dismissed
Ajit Kumar Pitaliya Vs Income Tax Officer
Madhya Pradesh High Court · (2008) 215 CTR 533 : (2009) 318 ITR 182 : (2009) 138 ITR 182 : (2008) 167 TAXMAN 24
Income Tax Act, 1961 — Section 254(2), 260A