High Courts03 Sept 2007Allowed
Smt. Meera Koli Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 107
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,305 of 2,383
High Courts31 Aug 2007Dismissed
M.P. Textbooks Corporation, Bhopal Vs Anil Jethli and Another
Madhya Pradesh High Court · (2008) 1 MPJR 36
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25B
High Courts31 Aug 2007
State of M.P. Vs Ramcharan
Madhya Pradesh High Court · (2008) CriLJ 201
Criminal Procedure Code, 1973 (CrPC) — Section 378Electricity Act, 2003 — Section 39, 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 379
High Courts31 Aug 2007
Khemchand Sahu Vs Chhingelal Rai
Madhya Pradesh High Court · (2008) 2 JLJ 144 : (2008) 2 MPHT 184 : (2008) 1 MPLJ 379
High Courts31 Aug 2007
Prism Cement Limited and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPJR 269
Constitution of India, 1950 — Article 14, 245, 246, 301, 302Electricity (Supply) Act, 1948 — Section 3, 44, 62
High Courts31 Aug 2007Dismissed
Keshav Pratap Singh and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 08 MP CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 30, 302, 304, 323, 326
High Courts31 Aug 2007Allowed
Naimuddin Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 JLJ 34
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 307
High Courts31 Aug 2007Allowed
Ramjit Singh Vs State of M.P.
Madhya Pradesh High Court · (2007) 4 MPLJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts31 Aug 2007Dismissed
Shri Hari Siddhi Construction Company Vs Raghunandan and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1349 : (2008) 1 MPHT 215
Constitution of India, 1950 — Article 226, 227
High Courts30 Aug 2007Allowed
Rooprani and Another Vs Prem Singh and Another
Madhya Pradesh High Court · (2008) 1 MPLJ 150
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts30 Aug 2007Dismissed
Pannalal Shinde Vs Hindustan Petroleum Corporation Ltd. and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 325
High Courts30 Aug 2007
Satyanarayan Kanhaiyalal Gagrani Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2008) 215 CTR 521
Income Tax Act, 1961 — Section 254, 256(1)
High Courts30 Aug 2007Allowed
In Re: Asian Telephone Services Ltd.
Madhya Pradesh High Court · (2008) 81 SCL 270
COMPANIES ACT, 1956 — Section 391, 394
High Courts30 Aug 2007
CWT Vs Smt. Indram Bai
Madhya Pradesh High Court · (2007) 08 MP CK 0029
Wealth Tax Act, 1957 — Section 27(3)
High Courts30 Aug 2007
R.P. Gautam Vs R.N.M. Singh and Another
Madhya Pradesh High Court · AIR 2008 MP 68
High Courts30 Aug 2007Allowed
Smt. Rooprani and Another Vs Prem Singh and Another
Madhya Pradesh High Court · (2007) 08 MP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 7
High Courts30 Aug 2007Dismissed
Ratanbai and Another Vs Basantibai and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 649
High Courts29 Aug 2007
Vikrampratap Singh and Others Vs Rampal Singh and Another
Madhya Pradesh High Court · (2009) ACJ 449
Motor Vehicles Act, 1988 — Section 173
High Courts29 Aug 2007
Smt. Sarifunisha and seven Ors., Smt. Prabha Singh and four Ors. and Visnhu Prasad Mishra and Others Vs South Eastern Coalfields Limited and Others
Madhya Pradesh High Court · (2007) 3 JLJ 359
Coal Mines (Nationalisation) Act, 1973 — Section 2, 3, 5Constitution of India, 1950 — Article 12, 226
High Courts29 Aug 2007Allowed
Mahant Shyamdas Guru Mohandas Vs Lalaram M. Kori and Others
Madhya Pradesh High Court · (2008) ACJ 1783 : AIR 2008 MP 47 : (2008) ILR (MP) 257
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 140, 162, 165, 166, 168