High Courts03 Aug 2007Allowed
R.P.G. Tranmissions Ltd. (M/s) Vs Sitaram Chaudaha
Madhya Pradesh High Court · (2008) 4 MPJR 124
Companies Act, 1956 — Section 434, 439(b), 483
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,310 of 2,383
High Courts02 Aug 2007Dismissed
Rampal Ahirwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 112
Criminal Procedure Code, 1973 (CrPC) — Section 200Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts02 Aug 2007Dismissed
Rajendra Dattatray Bapat Vs Nagar Palik Nigam and Another
Madhya Pradesh High Court · (2007) 4 MPHT 358
Protection of Human Rights Act, 1993 — Section 30, 31
High Courts02 Aug 2007
Gopal Sharma and Another Vs Central Bureau of Narcotics
Madhya Pradesh High Court · (2008) ILR (MP) 131 : (2008) 2 MPHT 299
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts02 Aug 2007
Udayveer and Radheshyam Vs State of M.P.
Madhya Pradesh High Court · (2008) CriLJ 2745 : (2007) 3 MPHT 556
Arms Act, 1959 — Section 27, 29, 5Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 27, 300, 302, 304, 307
High Courts02 Aug 2007
Reeta Sonkar, Sushila Bai and Sunil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) ILR (MP) 1255
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts02 Aug 2007Dismissed
Jagdish Vs Ashok Kumar Gureja
Madhya Pradesh High Court · (2008) CriLJ 906 : (2007) 4 MPHT 93 : (2007) 4 MPLJ 229 : (2008) 1 RCR(Criminal) 765
Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 151, 193, 199, 340
High Courts02 Aug 2007Allowed
Jantantra Griha Nirman Cooperative Society Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 4 MPHT 353
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Aug 2007
Dr. V.K. Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPHT 219 : (2007) 3 MPLJ 576
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts01 Aug 2007Allowed
Fr. Lucas I Vs State of M.P. and Another
Madhya Pradesh High Court · (2008) 4 MPJR 178
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Rule 4, 21(2), 27, 28, 29
High Courts31 Jul 2007Allowed
I.I.T.S. College, Guna Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 245
National Council for Teacher Education Act, 1993 — Section 14, 14(4), 14(6)
High Courts31 Jul 2007
Santosh and Another Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 JLJ 64
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294, 294, 299, 302, 304
High Courts31 Jul 2007
Ishaq Mohd. Vs Welfare Commissioner, Bhopal Gas Victims
Madhya Pradesh High Court · AIR 2008 MP 183 : (2007) ILR (MP) 1353 : (2007) 4 MPHT 434
Constitution of India, 1950 — Article 226
High Courts31 Jul 2007Allowed
Ramjati Sharma Vs M.P. State Co-operative Tribunal and Others
Madhya Pradesh High Court · (2007) 4 MPHT 315
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2), 86
High Courts31 Jul 2007
Nathu Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2008) CriLJ 770
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 107, 110, 302, 304, 324
High Courts31 Jul 2007
Mataloob Hussain Vs Welfare Commissioner, Gas Victims
Madhya Pradesh High Court · (2007) 4 MPHT 543
Constitution of India, 1950 — Article 226
High Courts31 Jul 2007
Chandra Kumar Bhavani Vs State Bank of India and others
Madhya Pradesh High Court · (2007) 4 MPLJ 603
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 13(6), 17
High Courts30 Jul 2007Allowed
Kallu Khan (deceased) through L.Rs. Smt. Basiran Bi and others Vs Abdul Aziz (Dr.) and others
Madhya Pradesh High Court · (2007) 4 MPLJ 498
Benami Transactions (Prohibition) Act, 1988 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Section 12
High Courts30 Jul 2007Dismissed
B.S. Sharma Vs Food Corporation of India and others
Madhya Pradesh High Court · (2008) 2 MPJR 151 : (2008) 3 MPLJ 620
Food Corporation of India Staff Regulations, 1971 — Regulation 35
High Courts30 Jul 2007Allowed
Chhingaram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) 2 ALT(Cri) 10 : (2007) 4 MPHT 473
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302