High Courts30 Jul 2009
B.K. Filling Station Vs Harishchandralal Shrivastava and Others
Madhya Pradesh High Court · (2011) 3 TAC 233(1)
Motor Vehicles Act, 1988 — Section 140, 141, 149(2), 163A, 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,228 of 2,383
High Courts29 Jul 2009Dismissed
The State of Madhya Pradesh Vs Jagdish Pathak
Madhya Pradesh High Court · (2009) 07 MP CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 174, 378(1), 378(3)Penal Code, 1860 (IPC) — Section 306
High Courts29 Jul 2009
Deshraj Singh Parmar and Others Vs Ram Babu Agarwal and Others
Madhya Pradesh High Court · (2009) 4 MPHT 315 : (2009) 3 MPJR 341 : (2009) 3 MPLJ 628
Civil Procedure Code, 1908 (CPC) — Section 101, 102, 111, 96
High Courts29 Jul 2009Dismissed
Nazmi @ Sageer Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 07 MP CK 0054
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts28 Jul 2009
Sanjay Goyal Vs Rachna Goyal
Madhya Pradesh High Court · (2009) 4 MPLJ 136
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts28 Jul 2009
George Construction Private Ltd. and Another Vs B.C. Patel and Company and Another
Madhya Pradesh High Court · (2010) 1 BC 134
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jul 2009Dismissed
Oriental Insurance Co. Ltd. Vs Amritbai and Others
Madhya Pradesh High Court · (2011) ACJ 412 : (2012) 1 TAC 947
Civil Procedure Code, 1908 (CPC) — Section 96(3)Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Section 20(1)
High Courts27 Jul 2009Dismissed
Commissioner of Income Tax Vs D.N. Pachori
Madhya Pradesh High Court · (2010) 189 TAXMAN 420
Income Tax Act, 1961 — Section 148, 260A
High Courts24 Jul 2009
Nirbhay Singh Rajput Vs State of M. P.
Madhya Pradesh High Court · (2009) 07 MP CK 0102
High Courts24 Jul 2009Dismissed
Balak Ram Vs Mansha Ram and Others
Madhya Pradesh High Court · (2009) 07 MP CK 0085
Civil Procedure Code, 1908 (CPC) — Section 100, 54
High Courts24 Jul 2009
Sanat Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 07 MP CK 0026
Penal Code, 1860 (IPC) — Section 307, 326
High Courts24 Jul 2009Dismissed
Sunil Pillai Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 07 MP CK 0015
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts24 Jul 2009
Darbar Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2010) 1 BC 184
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jul 2009
Atul Shrivastava Vs Susma Shrivastava (Smt.)
Madhya Pradesh High Court · (2010) 5 MPHT 54
Hindu Marriage Act, 1955 — Section 12(1)
High Courts23 Jul 2009Allowed
Arjun Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 07 MP CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts23 Jul 2009
State of Madhya Pradesh Vs Dr. Yogiraj Sharma
Madhya Pradesh High Court · (2009) 4 MPHT 250 : (2009) 4 MPJR 305 : (2009) 4 MPLJ 441
Constitution of India, 1950 — Article 311
High Courts23 Jul 2009Allowed
Kamlesh Kumar Rajak Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) 07 MP CK 0051
Constitution of India, 1950 — Article 14Registration of Births and Deaths Act, 1969 — Section 15
High Courts23 Jul 2009
Smt. Vedwati and Moharu and Another Vs State of M.P.
Madhya Pradesh High Court · (2009) 07 MP CK 0050
Penal Code, 1860 (IPC) — Section 307, 325, 34
High Courts23 Jul 2009Allowed
Ramadhar Kushwaha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 07 MP CK 0043
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts23 Jul 2009
Kanaklata and Others Vs Subhadra and Others
Madhya Pradesh High Court · AIR 2009 MP 268 : (2010) ILR (MP) 433 : (2009) 4 MPJR 160 : (2010) 1 MPLJ 147
Civil Procedure Code, 1908 (CPC) — Section 10, 151, 96