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Madhya Pradesh High Court judgments

47,658 judgments · page 1,227 of 2,383

High Courts31 Jul 2009Dismissed

Ram Pal Singh Vs Devendra Patel and Others

Madhya Pradesh High Court · AIR 2010 MP 24 : (2009) ILR (MP) 2915 : (2009) 5 MPHT 166 : (2009) 3 MPLJ 700

Limitation Act, 1963 — Section 29Representation of the People Act, 1951 — Section 80, 80A, 83, 86, 87
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High Courts31 Jul 2009Dismissed

Sudheer Singh Tomar Vs Jiwaji University and Another

Madhya Pradesh High Court · AIR 2010 MP 29 : (2009) ILR (MP) 3254 : (2010) 1 MPJR 292 : (2009) 4 MPLJ 395

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Ordinance 38(10), Ordinance 38(9)
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High Courts31 Jul 2009Allowed

Vinay Kumar Vs Smt. Jaya

Madhya Pradesh High Court · AIR 2010 MP 112 : (2009) ILR (MP) 55 : (2009) 3 JLJ 248 : (2009) 4 MPJR 288

Hindu Marriage Act, 1955 — Section 12(1)(a), 28
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High Courts31 Jul 2009Dismissed

Nanda Vs State of M.P.

Madhya Pradesh High Court · (2009) ILR (MP) 3221 : (2010) 1 JLJ 63

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts31 Jul 2009Dismissed

Atma Ram Sharma Vs State of M.P. and Another

Madhya Pradesh High Court · (2010) ILR (MP) 25 : (2009) 3 MPLJ 645

Madhya Pradesh Police Regulations — Regulation 70, 70AMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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