High Courts07 Aug 2009Dismissed
Bhoomraj Vs Kiran Baiand Others
Madhya Pradesh High Court · (2010) 1 JLJ 83
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 58
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Madhya Pradesh High Court judgments
47,658 judgments · page 1,226 of 2,383
High Courts07 Aug 2009
Malwa I. T. Park Ltd. and Others Vs State of M. P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 2863 : (2010) 1 MPLJ 451
Land Acquisition Act, 1894 — Section 4, 4(1), 5A
High Courts06 Aug 2009Dismissed
The State of Madhya Pradesh Vs Rajesh Kumar and Lallu Prasad Tripathi and Others
Madhya Pradesh High Court · (2009) 08 MP CK 0109
Penal Code, 1860 (IPC) — Section 294, 323, 324, 325, 34
High Courts06 Aug 2009
Commissioner of Income Tax Vs Reliable Carriers (P.) Ltd.
Madhya Pradesh High Court · (2009) 08 MP CK 0099
Income Tax Act, 1961 — Section 256(1)
High Courts06 Aug 2009Dismissed
Badri Nath Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 39 : (2009) 5 MPHT 148 : (2009) 4 MPLJ 131
High Courts06 Aug 2009
United India Insurance Co. Ltd. Vs Anguri Devi and Others
Madhya Pradesh High Court · (2010) ACJ 2059
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 97Motor Vehicles Act, 1988 — Section 145, 147, 173, 95, 96Penal Code, 1860 (IPC) — Section 304A
High Courts04 Aug 2009Allowed
J.P. Tobacco Products and Others Vs Krishi Upaj Mandi Samiti and Others
Madhya Pradesh High Court · (2009) ILR (MP) 3291 : (2009) 4 MPLJ 139 : (2010) 29 VST 96
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 2(1)(mmm)
High Courts04 Aug 2009Dismissed
Mithla Kachchi Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 2480 : (2009) 5 MPHT 94
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 302, 364
High Courts04 Aug 2009
Mukesh Nahar Vs State of M.P. and others
Madhya Pradesh High Court · (2009) ILR (MP) 2599 : (2009) 4 MPLJ 566
Constitution of India, 1950 — Article 226
High Courts04 Aug 2009Allowed
Narinder Kumar Malik Vs Surinder Kumar Malik
Madhya Pradesh High Court · (2010) 1 MPLJ 525
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11
High Courts03 Aug 2009
Balram Jethani Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 1 MPJR 56
Constitution of India, 1950 — Article 14, 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts03 Aug 2009
Priyanka Saxena (Smt.) and Others Vs National Council for Teachers Education, New Delhi and Another
Madhya Pradesh High Court · (2009) 4 MPJR 264
High Courts03 Aug 2009
Aamir Khan Vs State of M.P. and another
Madhya Pradesh High Court · (2009) 4 MPLJ 661
Flag Code of India, 2002 — Section 11Penal Code, 1860 (IPC) — Section 109Prevention of Insults to National Honour Act, 1971 — Section 2, 3
High Courts03 Aug 2009
Hariram and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 1 MPHT 312
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts03 Aug 2009Allowed
Taj Mohammad and Others Vs State of M.P.
Madhya Pradesh High Court · (2010) 1 MPHT 184
Penal Code, 1860 (IPC) — Section 304, 34
High Courts03 Aug 2009Allowed
Rajesh Maheshwari Vs Assistant Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2010) 230 CTR 412 : (2010) 320 ITR 58
Income Tax Act, 1961 — Section 147, 148, 260A
High Courts03 Aug 2009
Babulal Jain Vs Gafur Ajmeri and Another
Madhya Pradesh High Court · (2010) 1 BC 57 : (2010) ILR (MP) 1 : (2009) 5 MPHT 307 : (2010) 2 MPLJ 121 : (2011) 1 RCR(Civil) 34 : (2010) 3 RCR(Criminal) 937
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Aug 2009
Jitendra Vs Joaib Ali
Madhya Pradesh High Court · (2010) 1 BC 3
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Aug 2009Dismissed
Narmada Parwati Ganga College and etc. Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2009 MP 250 : (2010) 1 MPJR 167
Constitution of India, 1950 — Article 14
High Courts03 Aug 2009
Mayadevi Kukreja (Smt.) Vs Meera Agrawal and Another
Madhya Pradesh High Court · AIR 2010 MP 27 : (2009) ILR (MP) 2858 : (2009) 5 MPHT 343 : (2009) 4 MPJR 68 : (2009) 3 MPLJ 688
Constitution of India, 1950 — Article 227