High Courts27 Nov 2009Dismissed
State Bank of India Vs Bank of Ireland and Others
Madhya Pradesh High Court · (2011) ILR (MP) 924
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1A, 104
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,214 of 2,383
High Courts27 Nov 2009
Babulal Khandelwal Vs Liladhar Tiwari
Madhya Pradesh High Court · (2009) 11 MP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Nov 2009Allowed
Ramesh Singh Thakur Vs Jabalpur Development Authority and Others
Madhya Pradesh High Court · (2011) ILR (MP) 827
Constitution of India, 1950 — Article 226Madhya Pradesh Services (Officers and Servants) Recruitment Rules, 1987 — Rule 2, 53, 8
High Courts26 Nov 2009Allowed
Municipal Corporation Vs A.P.S. Kushwaha
Madhya Pradesh High Court · (2010) 1 JLJ 331
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16(2), 2(3), 2(4)Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 254
High Courts26 Nov 2009Dismissed
Banti alias Santosh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 1 Crimes 663 : (2010) ILR (MP) 280 : (2010) 1 MPHT 309 : (2011) 7 RCR(Criminal) 1451
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Nov 2009Allowed
Rajendra Kumar Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 374 : (2010) 1 MPLJ 417
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Police Regulations — Regulation 270Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34
High Courts26 Nov 2009Allowed
Kanishka Utkarsha Kaushik Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 2010 MP 119(1) : (2010) 1 MPLJ 366
Madhya Pradesh Medical and Dental Undergraduate Entrance Examination Rules, 2006 — Rule 7.2
High Courts25 Nov 2009
Ahmad Hussain Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 581 : (2010) 2 MPHT 332 : (2010) 1 MPLJ 407
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9
High Courts24 Nov 2009Allowed
Ashok Sharma Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2010) 1 Crimes 596 : (2010) ILR (MP) 326 : (2010) 2 JLJ 231 : (2010) 1 MPLJ 380
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 14(B)
High Courts24 Nov 2009
Prabhudayal Goyanka Vs Dr. Ravish Chandra Pandey and Others
Madhya Pradesh High Court · (2010) 1 MPHT 377
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23(A), 23J
High Courts24 Nov 2009Dismissed
Jugaroo alias Virendra Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 1 MPHT 331 : (2010) 2 MPLJ 224 : (2011) 6 RCR(Criminal) 1688
National Security Act, 1980 — Section 3(2)
High Courts24 Nov 2009
Basant Kumar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) CriLJ 549
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 307
High Courts24 Nov 2009
Ramniwas Sharma Vs Jasoda Bai (Smt.) and Others
Madhya Pradesh High Court · (2010) ILR (MP) 691 : (2010) 1 MPHT 124 : (2010) 1 MPLJ 359
Specific Relief Act, 1963 — Section 6, 6(4)
High Courts24 Nov 2009Allowed
Dr. Kirti Saxena (Smt.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 124 FLR 563 : (2010) ILR (MP) 368 : (2010) 2 JLJ 319 : (2010) 1 MPHT 349
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Status 28(1)(d)
High Courts23 Nov 2009Dismissed
Kewalchand Vs Aachalgachha Kachhi Bisa Oswal Jain Swetamber Dharamik Evam Parmarthdc Nayas and Others
Madhya Pradesh High Court · (2010) 1 MPLJ 158
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 3
High Courts23 Nov 2009Dismissed
Randhir Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1964) ILR (MP) 321 : (2010) 1 MPHT 267
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376, 450
High Courts23 Nov 2009Allowed
Rajasthan Construction Company Vs TRO and Others
Madhya Pradesh High Court · (2011) 197 TAXMAN 140
Income Tax Rules, 1962 — Rule 11(3), 11(4), 11(5)
High Courts20 Nov 2009Allowed
Ramkesh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 11 MP CK 0052
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts20 Nov 2009Allowed
Balveer Singh and Tarachand Sagar Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 191 : (2010) 2 MPHT 374
High Courts20 Nov 2009Dismissed
Rakesh Ranpuria and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2010) CriLJ 823 : (2010) ILR (MP) 749
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482