High Courts19 Nov 2009
S. Somni (Smt.) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 2 MPJR 306
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,215 of 2,383
High Courts19 Nov 2009Dismissed
Kiran Chhabra (Smt.) Vs Hitesh Chhabra
Madhya Pradesh High Court · (2010) ILR (MP) 438 : (2010) 2 MPHT 122
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Nov 2009Allowed
Chanchal Mistri (Smt.) Vs Asha Bhati
Madhya Pradesh High Court · (2010) 2 BC 77
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Nov 2009Dismissed
Rajendra Verma Vs State of M.P.
Madhya Pradesh High Court · (2010) 1 MPHT 364 : (2011) 7 RCR(Criminal) 1459
Penal Code, 1860 (IPC) — Section 120B, 392, 395
High Courts16 Nov 2009Allowed
Pappu alias Gajraj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 2 Crimes 623 : (2010) 4 MPHT 436 : (2011) 8 RCR(Criminal) 1270 : (2011) 6 RCR(Criminal) 1853
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts13 Nov 2009Dismissed
Madhav Singh Vs Ratna and Others
Madhya Pradesh High Court · (2011) ACJ 577 : (2011) 2 TAC 477
Motor Vehicles Act, 1988 — Section 2(30)Sales of Goods Act, 1930 — Section 30
High Courts13 Nov 2009Allowed
Rameshwar and Others Vs Motiram and Others
Madhya Pradesh High Court · (2010) 1 JLJ 305
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 173
High Courts13 Nov 2009
Tehmina Qureshi Vs Shazia Qureshi
Madhya Pradesh High Court · (2010) ILR (MP) 296 : (2010) 1 MPHT 133 : (2010) 2 MPLJ 127
Protection of Women from Domestic Violence Act, 2005 — Section 12, 12(1)
High Courts13 Nov 2009
Chandra Shekhar Sahu Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) 1 MPHT 273
Madhya Pradesh Co-operative Societies Act, 1960 — Section 48A(5)
High Courts13 Nov 2009Dismissed
Kashinath Sharma and Another Vs The Chief Election Commissioner and Others
Madhya Pradesh High Court · (2010) 1 MPHT 454 : (2010) 2 MPLJ 149
Constitution of India, 1950 — Article 226
High Courts13 Nov 2009Allowed
Sushila Bai Vs Esar Bai Lodha and Others
Madhya Pradesh High Court · (2010) 1 MPLJ 163
Madhya Pradesh Land Revenue Code, 1959 — Section 189, 190Registration Act, 1908 — Section 17(1)(d)
High Courts12 Nov 2009Allowed
Bal Mukund Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (2010) 1 JLJ 314
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts12 Nov 2009Allowed
Truck Owners Association and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2010 MP 18 : (2010) ILR (MP) 364 : (2010) 3 MPHT 199 : (2010) 2 MPLJ 52
National Highways (Fee for the Use of National Highway Section and Permanent Bridge Public Funded Project) Rules, 1997 — Rule 11
High Courts12 Nov 2009
Munnibai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 1 MPHT 369
Penal Code, 1860 (IPC) — Section 302, 320, 34
High Courts11 Nov 2009
Narmada Bachao Andolan Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 553
Constitution of India, 1950 — Article 14, 21, 226, 243, 243AEnvironment (Protection) Act, 1986 — Section 3(2)Inter State Water Disputes Act, 1956 — Section 6A
High Courts11 Nov 2009Dismissed
President Ujjain Development Authority and Another Vs Banshidhar Bhatt and Others
Madhya Pradesh High Court · (2010) 3 MPJR 303
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Land Acquisition Act, 1894 — Section 4, 48, 6
High Courts10 Nov 2009Dismissed
Manoj Kumar Shrivastav Vs The Vikram University and Another
Madhya Pradesh High Court · (2010) 2 MPHT 393 : (2010) 1 MPLJ 343
Constitution of India, 1950 — Article 226
High Courts10 Nov 2009Allowed
Dr. Gautam Kalloo and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) CriLJ 1864 : (2010) ILR (MP) 536 : (2010) 2 MPLJ 609 : (2010) 7 RCR(Criminal) 849
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 188
High Courts09 Nov 2009
Vidhyawati Construction Co. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 2010 MP 153 : (2010) ILR (MP) 283 : (2010) 1 MPHT 462 : (2010) 2 MPLJ 156
Arbitration and Conciliation Act, 1996 — Section 11, 11(3)(6)
High Courts06 Nov 2009Dismissed
Horilal Vs Bhajanlal
Madhya Pradesh High Court · AIR 2010 MP 144 : (2009) ILR (MP) 3061
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12