High Courts14 Dec 2009
Imarat Pal Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 124 FLR 948
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,212 of 2,383
High Courts14 Dec 2009
Prasanna Kumar Sharma Vs State of M.P. and Another
Madhya Pradesh High Court · (2010) ILR (MP) 1271 : (2010) 2 MPHT 389 : (2010) 1 MPLJ 577
Constitution of India, 1950 — Article 226Madhya Pradesh Pensioners Welfare Fund Rules, 1997 — Rule 3(a)
High Courts14 Dec 2009Dismissed
Deepak Kumar Garg Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2010) 327 ITR 448
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 260A, 260A(7)
High Courts14 Dec 2009Dismissed
Joge Ram Das Kahar Vs Chhotelal Sharma and Others
Madhya Pradesh High Court · (2010) ILR (MP) 639
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 79, 91Transfer of Property Act, 1882 — Section 54
High Courts14 Dec 2009Dismissed
Gulab Chandra Vishwakarma Vs South Eastern Coalfields Ltd. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 413 : (2010) 2 MPHT 324
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts10 Dec 2009Dismissed
S.C. Mukherjee Vs Chairman, State Bank of India and Others
Madhya Pradesh High Court · (2010) ILR (MP) 391 : (2010) 4 MPHT 266
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226State Bank of India (Officers Service) Rules, 1992 — Rule 50(1), 50(4)
High Courts09 Dec 2009Allowed
Yashpal Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) ILR (MP) 520 : (2010) 3 MPHT 189
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173
High Courts09 Dec 2009Dismissed
Sunil Kulkarni (Dr.) Vs Jagdish Singh
Madhya Pradesh High Court · (2011) ILR (MP) 939 : (2010) 1 MPLJ 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 23A, 23J
High Courts08 Dec 2009Allowed
Shanti Rathore (Smt.) Vs Radheshyam and Another
Madhya Pradesh High Court · (2011) ILR (MP) 932
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts08 Dec 2009Allowed
Sanjay Kumar Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 490 : (2010) 2 MPHT 70
Criminal Procedure Code, 1973 (CrPC) — Section 233(2)Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 161
High Courts08 Dec 2009
Parvati Bai Vs Tufan Singh and Others
Madhya Pradesh High Court · (2011) ACJ 476
Motor Vehicles Act, 1988 — Section 173
High Courts07 Dec 2009Dismissed
Ram Kishan Soni Vs Dr. Surendra Bahre
Madhya Pradesh High Court · (2010) ILR (MP) 458 : (2010) 1 MPHT 252 : (2010) 1 MPLJ 587
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 12(1)(f)
High Courts04 Dec 2009Allowed
S.P. Tiwari and Another Vs Registrar, Co-operative Societies and Others
Madhya Pradesh High Court · (2010) 1 MPLJ 598
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 55
High Courts04 Dec 2009Dismissed
Vivek Valenkar Vs Arvind Joshi and Others
Madhya Pradesh High Court · (2010) ILR (MP) 636
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12
High Courts03 Dec 2009Dismissed
Oriental Insurance Co. Ltd. Vs Purushottam
Madhya Pradesh High Court · (2010) 1 MPHT 259
Motor Vehicles Act, 1988 — Section 10
High Courts03 Dec 2009
Mazboot Singh Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 674 : (2010) 1 JLJ 373 : (2011) 6 RCR(Criminal) 957
Criminal Procedure Code, 1973 (CrPC) — Section 222Evidence Act, 1872 — Section 113A, 113B, 114A, 118Penal Code, 1860 (IPC) — Section 354, 376
High Courts03 Dec 2009Allowed
Girwar Singh Vs Jhanak Singh and Another
Madhya Pradesh High Court · (2010) 1 JLJ 388
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151Madhya Pradesh Civil Courts Rules, 1961 — Rule 110A, 110B
High Courts03 Dec 2009
Girwar Singh Vs Jhanak Singh and Others
Madhya Pradesh High Court · (2010) ILR (MP) 442 : (2010) 2 MPHT 149 : (2010) 1 MPLJ 617
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 8 Rule 1, 151Madhya Pradesh Civil Courts Rules, 1961 — Rule 110A, 110B
High Courts02 Dec 2009
Raghvendra Rathore Vs State of M.P. and others
Madhya Pradesh High Court · (2010) 125 FLR 726
High Courts02 Dec 2009Allowed
Ratna Prabha (Ku.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 387 : (2010) 1 MPLJ 444
Constitution of India, 1950 — Article 226Madhya Pradesh Board of Secondary Education Act, 1965 — Section 28