High Courts26 Aug 2010
Dinesh Lodhi and Another Vs Smt. Rekha Agrawal and Others
Madhya Pradesh High Court · (2011) ACJ 1866 : (2011) 2 TAC 885
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,179 of 2,383
High Courts26 Aug 2010Dismissed
State of M.P. Vs Bardichand
Madhya Pradesh High Court · (2010) 5 MPHT 233
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 55, 8
High Courts26 Aug 2010Allowed
Smt. Basanti Mahore and Others Vs Ganesh and Another
Madhya Pradesh High Court · (2010) 08 MP CK 0053
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts26 Aug 2010Allowed
Bhaiyalal Vs New India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2010) 08 MP CK 0012
High Courts25 Aug 2010Dismissed
Rajendra Kumar Jain Vs The Krishi Upaj Mandi Samiti and Another
Madhya Pradesh High Court · (2010) 4 MPHT 441 : (2010) 4 MPJR 84 : (2010) 4 MPLJ 402
Constitution of India, 1950 — Article 226Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 32, 33, 34, 34(1), 34(3)
High Courts25 Aug 2010Allowed
Mayabai and others Vs Padam Singh and others
Madhya Pradesh High Court · (2011) ACJ 2636 : (2011) 4 TAC 578
High Courts23 Aug 2010Allowed
Gangaram and Another Vs Mangilal Sahu and Others
Madhya Pradesh High Court · (2010) 08 MP CK 0045
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 2(11)Fatal Accidents Act, 1855 — Section 1ALegal Representatives Suits Act, 1855 — Section 1
High Courts23 Aug 2010
Rajmal Vs Sanjay and Others
Madhya Pradesh High Court · (2011) ACJ 2686 : (2010) 4 MPLJ 573 : (2011) 1 TAC 615
Motor Vehicles Act, 1988 — Section 173
High Courts20 Aug 2010Dismissed
Tata Sky Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 53 VST 30
Central Excises and Salt Act, 1944 — Section 3(1)Constitution of India, 1950 — Article 14, 19, 246, 246(1), 246(3)Finance Act, 2001 — Section 65(105)(zk)
High Courts20 Aug 2010Dismissed
R.R. Nihare and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 111
Constitution of India, 1950 — Article 30Madhya Pradesh Co-operative Societies Act, 1960 — Section 55Madhya Pradesh Lok Sewa (Anusuchit Jatiyon Anusuchit Jan Jatiyon Aur Any Pichhde Vargon Ke Liye Arakshan) Adhiniyam, 1994 — Section 2
High Courts20 Aug 2010
Sajid and Another Vs Amtulah Bai
Madhya Pradesh High Court · (2010) ILR (MP) 2595
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(1)
High Courts20 Aug 2010Dismissed
Lilasons Breweries Ltd. and Others Vs State of M. P. and Others
Madhya Pradesh High Court · (2010) 3 MPJR 398 : (2010) 36 VST 321
Central Excises and Salt Act, 1944 — Section 3(1)Madhya Pradesh Entry Tax Act, 1976 — Section 14, 2, 26, 3, 3(1)Madhya Pradesh Foreign Liquor Rules, 1996 — Rule 48L(4)
High Courts20 Aug 2010
Dheeraj Kumar Vs Anreja Road Lines and Another
Madhya Pradesh High Court · (2011) ACJ 1757
Motor Vehicles Act, 1988 — Section 147, 147(1)Workmens Compensation Act, 1923 — Section 4A(3)
High Courts20 Aug 2010Allowed
Basant Singh Vs Padam Singh and Others
Madhya Pradesh High Court · (2011) 129 FLR 618 : (2011) LLR 618
High Courts19 Aug 2010Dismissed
Golman Vs Muniya Bai and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2588
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 100, 54
High Courts19 Aug 2010Dismissed
Jagdish Chandra Raikwar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) ILR (MP) 1004
Madhya Pradesh Land Revenue Code, 1959 — Section 148Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts19 Aug 2010Allowed
Gokul Prasad Upadhyay Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 08 MP CK 0043
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts19 Aug 2010
Baijnath Choudhary and Others Vs Secretary, M.G.M Higher Secondary School
Madhya Pradesh High Court · (2010) ILR (MP) 2339
Workmens Compensation Act, 1923 — Section 12, 30, 4A(3)
High Courts18 Aug 2010
Mool Chand Rajak Vs S.P. Kapoor and others
Madhya Pradesh High Court · (2010) ILR (MP) 2582 : (2010) 4 MPLJ 543
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts18 Aug 2010Dismissed
Bhagwandas Shobhalal Jain Vs Deputy Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2011) 240 CTR 84 : (2011) 330 ITR 217
Income Tax Act, 1961 — Section 10, 30, 36, 37