High Courts01 Sept 2010Allowed
Neelkamal, Kartik and Gorang Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 09 MP CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,178 of 2,383
High Courts01 Sept 2010Dismissed
Ujjwal Kesari Vs Shri Krishna Gupta and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2538 : (2010) 5 MPHT 303 : (2010) 4 MPLJ 399
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 7Madhya Pradesh Municipalities (Election Petition) Rules, 1962 — Rule 3, 5
High Courts01 Sept 2010
Sumer Singh and Another Vs Sanman Singh and Others
Madhya Pradesh High Court · (2011) 1 MPLJ 387
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 94Constitution of India, 1950 — Article 129Contempt of Courts Act, 1971 — Section 12, 12(1)
High Courts01 Sept 2010Allowed
Vikram Cement Vs Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2443 : (2011) 2 MPHT 283 : (2011) 1 MPLJ 610
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 19(1), 38, 39(2), 43
High Courts31 Aug 2010Allowed
Balbir Singh Sidhu Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2010) 5 MPHT 269
Constitution of India, 1950 — Article 14
High Courts31 Aug 2010Allowed
Murarilal Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) ILR (MP) 2395
Criminal Procedure Code, 1973 (CrPC) — Section 85(3), 86Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts31 Aug 2010
United India Insurance Company Vs Brijkishore Jatav and Another
Madhya Pradesh High Court · (2011) 1 TAC 1015
Motor Vehicles Act, 1988 — Section 173
High Courts31 Aug 2010Allowed
Mamta and another Vs Home Singh and another
Madhya Pradesh High Court · (2011) ACJ 2442
Motor Vehicles Act, 1988 — Section 163A, 163A(2), 173
High Courts31 Aug 2010
Jagdish Singh Vs Rajmal Jalori (dead) through L.Rs., Virendra Kumar Jalori and others
Madhya Pradesh High Court · (2010) 4 MPLJ 502
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1), 14(1)
High Courts31 Aug 2010Dismissed
Ghanshyamdas and Co. Vs Commissioner of Commercial Tax, Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 37 VST 472
Madhya Pradesh Commercial Tax Act, 1994 — Section 16, 17, 4A, 9, 9B
High Courts30 Aug 2010
Mukesh Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 1 RCR(Criminal) 599
Constitution of India, 1950 — Article 14, 141, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 171, 55Evidence Act, 1872 — Section 114
High Courts30 Aug 2010
Sanjay Yadav and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2011) 1 MPHT 332 : (2011) 2 MPLJ 277 : (2011) 7 RCR(Criminal) 763
National Security Act, 1980 — Section 12(1), 3(2)Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2010Allowed
Kishanlal Choudhary and Budharam Vishnoi Vs State of M.P. thro' P.S. Manasa
Madhya Pradesh High Court · (2010) 5 MPHT 379
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 52A, 67, 8
High Courts30 Aug 2010
Ranveer Singh and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 2011 MP 27 : (2011) ILR (MP) 1 : (2010) 5 MPHT 137 : (2010) 3 MPJR 347 : (2010) 4 MPLJ 178
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BLand Acquisition Act, 1894 — Section 11(6), 6Madhya Pradesh Land Revenue Code, 1959 — Section 1, 10, 100, 101, 108
High Courts27 Aug 2010
Satya Prakash and others Vs Bhagwan Das
Madhya Pradesh High Court · (2010) ILR (MP) 2603 : (2010) 4 MPJR 86 : (2010) 4 MPLJ 421
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts27 Aug 2010Allowed
State of Madhya Pradesh and Another Vs Suresh Khandelwal
Madhya Pradesh High Court · (2011) ILR (MP) 823 : (2010) 5 MPHT 373 : (2010) 4 MPLJ 706 : (2011) 112 RD 648
Stamp Act, 1899 — Section 47A(4)
High Courts27 Aug 2010Dismissed
Gaya Prasad and Others Vs Pradumn Prasad and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2343 : (2010) 4 MPLJ 311
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts27 Aug 2010Allowed
Kamala Bai (Smt.) Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2011) 1 MPJR 95
High Courts26 Aug 2010Allowed
Ghanshyam Narain Dubey Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 762
Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
High Courts26 Aug 2010Allowed
Dinesh Vs Union of India (UOI)
Madhya Pradesh High Court · (2011) ILR (MP) 210
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 55, 57, 8