High Courts08 Sept 2010

Raghvendra Prasad Gautam Vs Union Bank of India and Another

Madhya Pradesh High Court · (2010) ILR (MP) 2275 : (2011) 1 JLJ 136 : (2011) 2 LLJ 665 : (2010) 4 MPHT 309 : (2010) 4 MPJR 1 : (2010) 4 MPLJ 466

Constitution of India, 1950 — Article 343, 344, 348Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 18(1), 2(p)
High Courts06 Sept 2010

Santosh Singh Vs Arun Kumar

Madhya Pradesh High Court · (2010) 4 MPLJ 307

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 12(1)(f)
High Courts03 Sept 2010

Savita Devi Vs Sukhwinder Kaur and Others

Madhya Pradesh High Court · (2011) ILR (MP) 165 : (2010) 4 MPLJ 698 : (2011) 1 TAC 644

Civil Procedure Code, 1908 (CPC) — Section 2Hindu Succession Act, 1956 — Section 3Motor Vehicles Act, 1988 — Section 165, 166, 168, 173
High Courts01 Sept 2010Dismissed

Bheru Lal Vs Grasim Industries Ltd.

Madhya Pradesh High Court · (2011) 129 FLR 707 : (2011) ILR (MP) 659 : (2011) LLR 707 : (2011) 1 MPHT 80 : (2010) 4 MPLJ 619

Constitution of India, 1950 — Article 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 65