COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,156 of 2,383

High Courts13 Feb 2011

Jagdish Babu Raijaada Vs Sanval Das Gupta

Madhya Pradesh High Court · (2011) 2 JLJ 19 : (2011) 3 MPHT 294 : (2011) 2 MPLJ 381 : (2011) 2 RCR(Rent) 432

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27Constitution of India, 1950 — Article 14Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(3), 13(1), 13(5)

High Courts11 Feb 2011

Brijesh Roop Singh Baghel Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) CriLJ 2273

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts11 Feb 2011Allowed

Ram Bhuwan Shukla Vs State of M.P. and Others

Madhya Pradesh High Court · (2011) 02 MP CK 0072

General Financial Rules, 2005 — Rule 53, 53(5), 53(7)Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 23

High Courts11 Feb 2011Dismissed

The Project Director, District Literacy Samiti Vs Ms. Mamta Shrivastava and Another

Madhya Pradesh High Court · (2012) 132 FLR 424 : (2011) ILR (MP) 1093 : (2012) 1 LLJ 212 : (2011) LLR 693 : (2011) 5 MPHT 81 : (2011) 2 MPLJ 311

Constitution of India, 1950 — Article 136, 14, 226Industrial Disputes Act, 1947 — Section 17B

High Courts11 Feb 2011

Ram Sevak and Others Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2011) 02 MP CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts11 Feb 2011

Gambhir Singh Patel and Gajanand @ Gajanan Jat Vs State of M.P.

Madhya Pradesh High Court · (2011) ILR (MP) 1428 : (2011) 4 MPHT 216

Criminal Procedure Code, 1973 (CrPC) — Section 190, 319, 482Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11, 64Penal Code, 1860 (IPC) — Section 21

High Courts11 Feb 2011

Ramesh and Others Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2011) 02 MP CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324

High Courts11 Feb 2011Dismissed

Jandel Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2011) 2 MPLJ 172

Constitution of India, 1950 — Article 226

High Courts11 Feb 2011

Fouzdar Farm Equipments Vs Regional Provident Fund Commissioner and Another

Madhya Pradesh High Court · (2011) 4 LLJ 182 : (2011) LLR 373

Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7I, 8F

High Courts11 Feb 2011Allowed

Ruprani and Another Vs Sunil Kumar and Others

Madhya Pradesh High Court · (2012) ACJ 2358

Motor Vehicles Act, 1988 — Section 173(1)Penal Code, 1860 (IPC) — Section 304A

High Courts10 Feb 2011Allowed

Yogendra Kumar Singh Vs M.P. Rajya Sahakari Bank Maryadit and Another

Madhya Pradesh High Court · (2011) 129 FLR 705 : (2011) ILR (MP) 1678 : (2011) 2 MPLJ 133

Constitution of India, 1950 — Article 226

High Courts10 Feb 2011Dismissed

Lt. Col. R.S. Yadav Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) CriLJ 19 : (2011) 2 MPHT 324

Army Act, 1950 — Section 125, 126, 13(1), 13(2), 19(1)Army Rules, 1954 — Rule 22, 3, 4, 7

High Courts10 Feb 2011Dismissed

Commissioner of Income Tax Vs Tobacoo Products Pvt. Ltd.

Madhya Pradesh High Court · (2011) 02 MP CK 0050

Income Tax Act, 1961 — Section 260A, 80A, 80HH, 80I 256

High Courts10 Feb 2011Dismissed

Commissioner of Income Tax Vs Jagdishchandra Vishwakarma

Madhya Pradesh High Court · (2011) 02 MP CK 0013

Income Tax Act, 1961 — Section 260A, 69

High Courts09 Feb 2011

Hindustan Electro Graphites Ltd. Vs Deputy Commissioner of Income Tax, (Assessment), Special Range

Madhya Pradesh High Court · (2011) 02 MP CK 0045

Income Tax Act, 1961 — Section 256, 34(4), 37(4)

High Courts09 Feb 2011Dismissed

Iffco Tokio General Insurance Co. Ltd. Vs L.K. Bhargav and Others

Madhya Pradesh High Court · (2011) 3 TAC 352

Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 166, 174

High Courts09 Feb 2011Allowed

Kavita @ Poonam Naryani (Smt.) and Others Vs Than Singh and Others

Madhya Pradesh High Court · (2011) ILR (MP) 2180

Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337

High Courts09 Feb 2011Dismissed

ICICI Lombard General Insurance Vs Mangudi Wd. of Late Nanalalji and Others

Madhya Pradesh High Court · (2012) ACJ 1497 : (2011) 4 TAC 503

Motor Vehicles Act, 1988 — Section 163(A)

High Courts09 Feb 2011Dismissed

State of M.P. and Others Vs Gulab Singh

Madhya Pradesh High Court · (2011) 2 MPJR 403

High Courts08 Feb 2011Dismissed

Shantilal Vs Chandanmal

Madhya Pradesh High Court · (2011) 2 JLJ 66