High Courts08 Feb 2011
Munshi Vs The New India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2012
Motor Vehicles Act, 1988 — Section 163A, 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,157 of 2,383
High Courts08 Feb 2011
Omprakash Saxena Vs Satyanarayan Chouhan
Madhya Pradesh High Court · (2011) 2 MPHT 379
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2, 23A
High Courts08 Feb 2011Dismissed
Bhagwan Das Pal Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 2 MPLJ 153
Constitution of India, 1950 — Article 226
High Courts08 Feb 2011Allowed
Bhikarilal Kahar Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 129 FLR 486 : (2011) ILR (MP) 1484 : (2011) 2 MPLJ 121
Constitution of India, 1950 — Article 226Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 25, 27, 27(1)
High Courts08 Feb 2011Allowed
Ram Babu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 2 Crimes 193 : (2011) ILR (MP) 1549 : (2011) 2 MPHT 85
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts08 Feb 2011
Kamla Bai and Samadhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) ILR (MP) 1327
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 307, 32, 34
High Courts08 Feb 2011Dismissed
Lallaram Rajak and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 02 MP CK 0051
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 4Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts08 Feb 2011Dismissed
Kishore Kumar and Another Vs Mohd. Hussain and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1487
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 151Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts07 Feb 2011Allowed
Gokul Prasad Tripathi and Others Vs Vishwanath Prasad Vyask and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1727
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 304
High Courts07 Feb 2011Allowed
Korba Metals and Conductors Pvt. Ltd. Vs B.I.F.R. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 969 : (2011) 2 MPHT 250 : (2011) 2 MPLJ 196
Companies (Court) Rules, 1959 — Rule 272, 273Companies Act, 1956 — Section 483
High Courts07 Feb 2011Allowed
Manoj Kumar Lahariya Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) 2 MPLJ 129
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Feb 2011
Adarsh Rajabhoj Shikshan Samiti Vs National Council of Teachers Education and Others
Madhya Pradesh High Court · (2011) 02 MP CK 0012
Madhya Pradesh Land Revenue Code, 1959 — Section 172National Council for Teacher Education Act, 1993 — Section 14, 15, 18National Council for Teachers Education Regulations — Regulation 7(1), 8(7)
High Courts04 Feb 2011Dismissed
Devesh Gupta Vs Sudha Shrivastava and Others
Madhya Pradesh High Court · (2011) 2 Crimes 679 : (2011) ILR (MP) 1422 : (2011) 2 MPLJ 652 : (2011) 8 RCR(Criminal) 2026
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 189, 193, 420, 467, 468
High Courts04 Feb 2011Dismissed
Smt. Bela Devi Mishra Vs Gram Panchayat, Amilkoni and Others
Madhya Pradesh High Court · (2011) 2 JLJ 16
Constitution of India, 1950 — Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts04 Feb 2011Allowed
Ram Singh Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 1597
Criminal Procedure Code, 1973 (CrPC) — Section 173, 197Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471Prevention of Corruption Act, 1988 — Section 19(1)
High Courts03 Feb 2011Dismissed
Vishal Singh Vs State of M.P.
Madhya Pradesh High Court · (2011) 2 MPHT 332
Penal Code, 1860 (IPC) — Section 301, 302, 323, 34
High Courts03 Feb 2011Allowed
Khamhan and Others Vs State of M.P.
Madhya Pradesh High Court · (2011) 4 Crimes 276
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 294, 325, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts03 Feb 2011
Smt. Rajjo Bai Vs State of M.P.
Madhya Pradesh High Court · (2011) 2 Crimes 194 : (2011) 2 MPHT 253 : (2011) 7 RCR(Criminal) 235
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts03 Feb 2011Dismissed
Ramdayal and Another Vs State of M.P.
Madhya Pradesh High Court · (2011) 2 Crimes 191 : (2011) ILR (MP) 1047 : (2011) 2 MPHT 208 : (2011) 7 RCR(Criminal) 398
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Feb 2011
Bhadauria Tiles Vs Ram Kumar Singh Kushwah
Madhya Pradesh High Court · (2011) 4 MPHT 178
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Evidence Act, 1872 — Section 139, 20, 45Negotiable Instruments Act, 1881 (NI) — Section 138