High Courts28 Feb 2011Allowed
Govind Prasad Yadav Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 3 MPHT 16
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,154 of 2,383
High Courts25 Feb 2011
Smt. Janki Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 130 FLR 258
High Courts25 Feb 2011
Maujilal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 02 MP CK 0056
Penal Code, 1860 (IPC) — Section 307, 324, 325, 34, 447
High Courts25 Feb 2011Dismissed
Chandrakant Kushwaha Vs The Collector, Katni and others
Madhya Pradesh High Court · (2011) 3 MPHT 19
High Courts24 Feb 2011
Santoshbai and Others Vs Satish Kumar and Others
Madhya Pradesh High Court · (2011) ACJ 2006 : (2011) 2 TAC 680
Motor Vehicles Act, 1988 — Section 173
High Courts24 Feb 2011
Maherajabi Vs Latif Khan and Others
Madhya Pradesh High Court · (2011) 2 TAC 556
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Feb 2011
Satyanjay Tripathi and Another Vs Banarsi Devi
Madhya Pradesh High Court · (2011) ILR (MP) 1392 : (2011) 3 MPHT 28 : (2011) 2 MPLJ 690 : (2012) 1 RCR(Rent) 45
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6), 23(1), 23A, 23B, 23B(1)
High Courts24 Feb 2011Allowed
Kailashchand Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 3 MPHT 23 : (2011) 2 MPLJ 554
High Courts24 Feb 2011Dismissed
Zarina Bi and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 02 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts24 Feb 2011
Sooraj Singh Vs State of M.P.
Madhya Pradesh High Court · (2011) 02 MP CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 294, 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts24 Feb 2011
Vandana Ukey and others Vs Mohd. Ameen and others
Madhya Pradesh High Court · (2012) ACJ 1882
Motor Vehicles Act, 1988 — Section 173(1)
High Courts24 Feb 2011Allowed
Gayaram Tamrakar Vs Chandrabhan Singh
Madhya Pradesh High Court · (2011) ILR (MP) 1551 : (2011) 3 MPHT 140
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 105(1), Order 21 Rule 105(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts23 Feb 2011Dismissed
National Insurance Company Limited Vs Sandeep and Others
Madhya Pradesh High Court · (2011) 2 TAC 583
Workmens Compensation Act, 1923 — Section 30, 4A(3)
High Courts23 Feb 2011Dismissed
Ku. Rekha Mishra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 2 BC 695 : (2013) 3 Crimes 143 : (2011) 3 MPHT 39 : (2012) 1 RCR(Civil) 792 : (2011) 4 RCR(Criminal) 657
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Feb 2011Dismissed
Board of Directors, Manasa Vipnan Sahakari Samiti Maryadit Vs Registrar,Cooperative Societies MP and Others
Madhya Pradesh High Court · (2011) 2 MPHT 369 : (2011) 2 MPLJ 597
Co-operative Societies Act, 1960 — Section 49, 7A
High Courts23 Feb 2011Dismissed
Union of India (UOI) Vs Amarlal Wadhwani
Madhya Pradesh High Court · (2012) 1 ARBLR 268 : (2011) ILR (MP) 1401 : (2011) 2 MPHT 320 : (2011) 2 MPLJ 420
Arbitration and Conciliation Act, 1996 — Section 16, 16(1), 16(2), 16(5), 16(6)
High Courts22 Feb 2011
The State of MP and Another Vs R.R. Agarawal
Madhya Pradesh High Court · (2011) 3 MPHT 72 : (2011) 2 MPLJ 558
High Courts22 Feb 2011
Commissioner of Income Tax Vs Vindhya Telelinks Ltd.
Madhya Pradesh High Court · (2012) 206 TAXMAN 58
Income Tax Act, 1961 — Section 256, 32(1), 32A, 32A(1), 32AB
High Courts21 Feb 2011Dismissed
Subhash Joshi and Another Vs Anita Joshi and Another
Madhya Pradesh High Court · (2011) 02 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts21 Feb 2011Allowed
Ashish Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1226 : (2011) 3 MPJR 8 : (2011) 2 MPLJ 324