High Courts08 Dec 2011Dismissed
Ram Prakash Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 416 : (2012) 2 MPHT 240
Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,112 of 2,383
High Courts08 Dec 2011Dismissed
G.S. Pardesi [D] thr. L.Rs. Smt Sarla Vs Government of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0068
Limitation Act, 1963 — Section 5
High Courts08 Dec 2011
Shobha Ram Raikwar Vs Secretary The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0057
High Courts08 Dec 2011Dismissed
State of M.P. and others Vs Smt. Chitra Rai (Malviya)
Madhya Pradesh High Court · (2011) 12 MP CK 0036
High Courts08 Dec 2011Dismissed
State of Madhya Pradesh Vs Shri Ram Kripal Verma
Madhya Pradesh High Court · (2012) 132 FLR 768
Industrial Disputes Act, 1947 — Section 25F
High Courts07 Dec 2011
Achhelal Choudhary and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) 2 MPLJ 675
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 325
High Courts07 Dec 2011Dismissed
Vinod Kumar Rajput Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0067
High Courts07 Dec 2011Allowed
Smt. Nisha gour Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0058
High Courts07 Dec 2011Allowed
Bhagchand Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Dec 2011Allowed
Shakuntalatiwari (Smt.) Vs Mohammad Ramjan
Madhya Pradesh High Court · (2012) ILR (MP) 160 : (2012) 4 MPJR 78
High Courts07 Dec 2011
Gram Panchayat, Sarasdoli Vs The State of Madhya Pradesh and three others
Madhya Pradesh High Court · (2011) 12 MP CK 0046
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 248Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 56
High Courts05 Dec 2011Dismissed
Prakashrao Vs Jyoti
Madhya Pradesh High Court · (2012) 2 MPLJ 522
Hindu Marriage Act, 1955 — Section 13(1)(ia), 28Penal Code, 1860 (IPC) — Section 498A
High Courts02 Dec 2011Allowed
Mahesh Vs State of M.P.
Madhya Pradesh High Court · (2012) CriLJ 910
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts02 Dec 2011Allowed
Home Guard Sainik Evam Parivar Kalyan Sangh and others Vs State of Madhya Pradesh and another Nasharam Parihar and Others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) ILR (MP) 382 : (2012) 3 MPHT 387 : (2012) 1 MPJR 147
Constitution of India, 1950 — Article 14, 16, 17, 19, 2Madhya Pradesh Home Guards (Gazetted) Service Rules, 1973 — Rule 9(1)Madhya Pradesh Home Guards Act, 1947 — Section 10, 2, 6
High Courts02 Dec 2011Dismissed
Shiv Shankar Agarwal Vs Union of India and Others
Madhya Pradesh High Court · (2012) 1 MPLJ 202
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3, 3(1), 60(1), 60(2)
High Courts02 Dec 2011Allowed
Dashrath Prasad Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0056
High Courts02 Dec 2011Allowed
Vijendra Singh and others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 294, 307, 323, 325, 34
High Courts01 Dec 2011
Shobha Solanki Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 2 MPJR 145
High Courts01 Dec 2011Dismissed
Hindustan Copper Limited Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 2012 MP 49 : (2012) 2 EFLT 728 : (2012) 2 MPJR 10
Madhya Pradesh Electricity Duty Act, 1949 — Section 3Mines Act, 1952 — Section 2
High Courts01 Dec 2011Dismissed
Manganese Ore India Ltd. Vs The State of M.P. and Others
Madhya Pradesh High Court · (2011) 12 MP CK 0065
Madhya Pradesh Electricity Duty (Amendment) Act, 1995 — Section 3Madhya Pradesh Electricity Duty Act, 1949 — Section 3(b)