High Courts14 Dec 2011Dismissed
M.P. State Electricity Board and Another Vs Smt. Leelabai
Madhya Pradesh High Court · (2012) 133 FLR 811
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,110 of 2,383
High Courts13 Dec 2011
Indian Rubbers and Reclaims Ltd. Vs Commercial Tax Officer-Cum-Additional Tehsildar and Others
Madhya Pradesh High Court · (2012) 47 VST 515
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 69
High Courts13 Dec 2011Allowed
Smt. Vimla Bai and Another Vs Mukesh Verma and Others
Madhya Pradesh High Court · (2013) ACJ 1242 : (2012) 2 TAC 431
Motor Vehicles Act, 1988 — Section 173
High Courts13 Dec 2011Allowed
Kusum Kali Seyam and Others Vs Balwant Singh and Others
Madhya Pradesh High Court · (2013) 2 ACC 645 : (2013) ACJ 955
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Dec 2011Allowed
Rekha Baghel and Others Vs Nishar Ahmad Khan and Others
Madhya Pradesh High Court · (2013) ACJ 847
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Dec 2011
Gopal Chawala and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) ILR (MP) 424 : (2012) 2 JLJ 421 : (2012) 2 MPHT 215 : (2012) 2 MPLJ 605
Constitution of India, 1950 — Article 14, 23, 37, 39, 43Madhya Pradesh Panchayat Adhyapak Samvarg (Employment and Conditions of Service) Rules, 2008 — Rule 2Madhya Pradesh Panchayat Shiksha Karmis (Recruitment and Conditions of Service) Rules, 1997 — Rule 5
High Courts13 Dec 2011
Hyder Khan and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1063
Criminal Procedure Code, 1973 (CrPC) — Section 173, 397, 401Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts13 Dec 2011
Anil Singh Vs United India Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2013) ACJ 875
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Dec 2011Allowed
Kamla Rajput and Others Vs Vijay Singh Gujar and Others
Madhya Pradesh High Court · (2013) 2 ACC 653 : (2013) ACJ 967
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Dec 2011Dismissed
New India Assurance Co. Ltd. Vs Somariya and Another
Madhya Pradesh High Court · (2012) 2 TAC 455
Workmens Compensation Act, 1923 — Section 2(1)(1), 4(1)(c)(ii)
High Courts13 Dec 2011Dismissed
Zila Sahkari Kendriya Bank Maryadit Vs Rajju Khan and Others
Madhya Pradesh High Court · (2011) 12 MP CK 0010
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 64Payment of Gratuity Act, 1972 — Section 4(6)
High Courts12 Dec 2011Dismissed
Awadesh Kumar Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 420 : (2012) 2 MPHT 277
High Courts12 Dec 2011
Smt. Laxmi Bai Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 12 MP CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts12 Dec 2011Allowed
Devkinandan Shukla, through legal representative Smt. Sharda Shuklavs Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (2011) 12 MP CK 0061
High Courts12 Dec 2011
Dr. Sunil Kapoor Vs Authorized Income Tax Officer, and others
Madhya Pradesh High Court · (2011) 12 MP CK 0052
High Courts12 Dec 2011Dismissed
State of M.P. Vs Rafique Khan
Madhya Pradesh High Court · (2012) 3 MPHT 24
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 353Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts12 Dec 2011Dismissed
Ram Kishore Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 12 MP CK 0041
High Courts12 Dec 2011
Sudhir Singh Pandele Vs Madhya Pradesh State Electricity Board
Madhya Pradesh High Court · (2011) 12 MP CK 0032
High Courts12 Dec 2011Dismissed
State of M.P. and Another Vs Smt. Munnibai and Others
Madhya Pradesh High Court · (2012) ILR (MP) 847
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6(e)Madhya Pradesh Land Revenue Code, 1959 — Section 33, 44
High Courts12 Dec 2011
Gulab and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1055
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 307, 307, 323, 325, 325