High Courts16 Dec 2011
Sanjay Mehra and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1430
Penal Code, 1860 (IPC) — Section 299, 302, 304B, 306
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,109 of 2,383
High Courts16 Dec 2011Allowed
Brijpal Singh Vs Pramod Kumar and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1092 : (2012) 2 MPHT 88
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323
High Courts16 Dec 2011Allowed
M/s. Shapera Construction Ltd. Vs Executive Engineer
Madhya Pradesh High Court · (2011) 12 MP CK 0071
Arbitration and Conciliation Act, 1996 — Section 11
High Courts16 Dec 2011Allowed
M/s. Shapers Construction Ltd. Vs Executive Engineer Gas Rahat No. 1
Madhya Pradesh High Court · (2011) 12 MP CK 0070
Arbitration and Conciliation Act, 1996 — Section 11
High Courts16 Dec 2011
Shailendra Singh Kushwah Vs Government of India and others
Madhya Pradesh High Court · (2011) 12 MP CK 0063
Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 172
High Courts16 Dec 2011
M/s Shapers Construction Ltd. Vs Executive Engineer
Madhya Pradesh High Court · (2011) 12 MP CK 0059
Arbitration Act, 1940 — Section 11Arbitration and Conciliation Act, 1996 — Section 11
High Courts16 Dec 2011
Nanad Ram Kushwah Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 2 MPJR 319
High Courts16 Dec 2011Dismissed
Manoj Kumar Agrawal Vs Smt. Archana Chitnis
Madhya Pradesh High Court · (2012) 2 MPHT 108
Representation of the People Act, 1951 — Section 100(1), 123, 123(3), 123(3A)
High Courts15 Dec 2011Allowed
Nageshwar Prasad Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0072
High Courts15 Dec 2011Dismissed
Girjashankar Parihar, Bagicha No.10, City Road, Neemuch, Jagdish Vyas, 1, Teachers Colony, Neemuch and Govind Ram Kumawat, M. II, 81 New Indira Nagar,Neemuch Vs Vikram Cement Factory,Khor, Tehsil Jawad,District - Neemuch
Madhya Pradesh High Court · (2011) 12 MP CK 0038
Constitution of India, 1950 — Article 136Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62, 65
High Courts15 Dec 2011Allowed
Prabhu Das Shah Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0033
High Courts15 Dec 2011Dismissed
State of M.P. Vs Amol Singh and others
Madhya Pradesh High Court · (2012) 1 JLJ 329 : (2012) 2 MPHT 54
Arms Act, 1959 — Section 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(2), 378(3), 378(5)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts15 Dec 2011Dismissed
CIT Vs Kailash Chandra Dhanuka
Madhya Pradesh High Court · (2012) 208 TAXMAN 97
Income Tax Act, 1961 — Section 144A, 260A, 94, 94(7)
High Courts15 Dec 2011
M/s. Shri Krishna Automobiles Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 12 MP CK 0007
Madhya Pradesh Value Added Tax Act, 2002 — Section 46, 46(5), 46(6), 46(8), 53(5)Madhya Pradesh Value Added Tax Rules, 2006 — Rule 58, 60
High Courts14 Dec 2011
Pappi Baghele and another Vs State of M.P and Santosh and another
Madhya Pradesh High Court · (2012) 2 JLJ 382 : (2012) 1 MPHT 453
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts14 Dec 2011Allowed
Union of India and Anr Vs Bhagri and Ors
Madhya Pradesh High Court · (2013) ACJ 386 : (2012) ILR (MP) 503 : (2012) 3 MPHT 117
Motor Vehicles Act, 1988 — Section 163A, 165, 165(I), 166Workmens Compensation Act, 1923 — Section 140(1), 163
High Courts14 Dec 2011
Nilofar Anjum and Another Vs Mohd. Aasif and Another
Madhya Pradesh High Court · (2011) 12 MP CK 0080
High Courts14 Dec 2011Allowed
Inder Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 174, 374Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts14 Dec 2011Allowed
Udal Singh @ Govind Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0039
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 174, 175Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts14 Dec 2011Allowed
Udaibhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 12 MP CK 0037
Penal Code, 1860 (IPC) — Section 294, 307, 323, 326, 34