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Madhya Pradesh High Court judgments

47,657 judgments · page 1,107 of 2,383

High Courts05 Jan 2012Allowed

Pallavi Vs Sachin

Madhya Pradesh High Court · (2012) 2 MPHT 426

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 24, 5
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High Courts05 Jan 2012

Laxman das Vs Purshottam Das

Madhya Pradesh High Court · (2012) ILR (MP) 522 : (2012) 2 MPJR 202

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
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High Courts05 Jan 2012Allowed

Chandan Vs State of M.P. and Another

Madhya Pradesh High Court · (2012) 3 MPLJ 663

Arms Act, 1959 — Section 25, 27National Security Act, 1980 — Section 3(2), 9Penal Code, 1860 (IPC) — Section 120B, 307, 34
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High Courts04 Jan 2012Dismissed

Ramgopal Porwal Vs State of M.P. and Others

Madhya Pradesh High Court · (2012) 3 MPHT 321 : (2012) 2 MPLJ 549

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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High Courts04 Jan 2012Allowed

Rajendra and Others Vs State of M.P.

Madhya Pradesh High Court · (2012) 01 MP CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 321Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Penal Code, 1860 (IPC) — Section 395, 427, 435, 452
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